High Courts12 Jan 2012
Hoshiyar Kumar Patel Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 01 CHH CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 342, 363, 366, 376, 376(1)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 34 of 35
High Courts12 Jan 2012Dismissed
State of Chhattisgarh Vs Jonhu and Others
Chhattisgarh High Court · (2012) 01 CHH CK 0008
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts11 Jan 2012Dismissed
Vishnu Achari and others Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) 3 Crimes 657
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 50
High Courts11 Jan 2012Dismissed
Sukhal Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 01 CHH CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 376(1), 450
High Courts11 Jan 2012Allowed
Taran Kumar Vs State of C.G.
Chhattisgarh High Court · (2012) 2 CGLJ 402
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 304, 84
High Courts11 Jan 2012Dismissed
State of Chhattisgarh Vs Tuleshwar Sinha
Chhattisgarh High Court · (2012) 01 CHH CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c), 50, 55
High Courts10 Jan 2012Dismissed
Smt. Chandrawati Sahu Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 2 MPHT 49
Chhattisgarh Municipal Act, 1961 — Section 308
High Courts10 Jan 2012Dismissed
Gunaram, Shriram Suryavanshi Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) CriLJ 2977
Penal Code, 1860 (IPC) — Section 302, 307, 325
High Courts10 Jan 2012Allowed
Sop Singh Vs State of C.G.
Chhattisgarh High Court · (2012) 1 CGLJ 601
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 394, 406, 414, 420, 467
High Courts10 Jan 2012Allowed
Firoz Mohammed Vs Fulbasia and Another
Chhattisgarh High Court · (2012) ACJ 2632 : (2012) 2 CGBCLJ 55
Motor Vehicles Act, 1988 — Section 166, 173
High Courts10 Jan 2012
Ramnandan and another Vs State of M.P. (now State of Chhattisgarh
Chhattisgarh High Court · (2012) 2 Crimes 496 : (2012) 2 MPHT 36
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts10 Jan 2012
Haseena Bee and Another Vs Samseer Mohammed
Chhattisgarh High Court · (2012) 01 CHH CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts09 Jan 2012Dismissed
Mahesh Kumar Sharma Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 2 MPHT 52
High Courts09 Jan 2012
Sagni Bai Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) 3 MPHT 10
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts09 Jan 2012Dismissed
Dinesh Kumar Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) CriLJ 2867
Criminal Procedure Code, 1973 (CrPC) — Section 313, 34, 376Penal Code, 1860 (IPC) — Section 34, 376
High Courts09 Jan 2012
Dhani Ram Vs Santoshi Bai and another
Chhattisgarh High Court · (2012) 2 MPHT 4
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts09 Jan 2012
Jharkhand Ispat Udyog Pvt. Ltd. Vs Manikdas Manikpuri and Another
Chhattisgarh High Court · (2012) ACJ 2629 : (2013) 1 LLN 659
Workmens Compensation Act, 1923 — Section 21, 21(1), 21(1)(b), 8
High Courts09 Jan 2012Allowed
Dr. Deepti Shukla Vs Chhattisgarh Public Service Commission
Chhattisgarh High Court · (2012) 2 CGBCLJ 48
High Courts09 Jan 2012Dismissed
Ganesh Kumar Yadav and others Vs State of Chhattisgarh and others
Chhattisgarh High Court · (2012) 01 CHH CK 0024
High Courts09 Jan 2012Dismissed
Harishchandra Sahu Vs State of C.G. and Others
Chhattisgarh High Court · (2012) 2 CGBCLJ 96 : (2012) CriLJ 3232