High Courts09 Jan 2012Dismissed
Union of India Vs Chhattisgarh Beverages Pvt Ltd.
Chhattisgarh High Court · (2012) 01 CHH CK 0003
Central Excise Rules, 1944 — Rule 57ACentral Excises and Salt Act, 1944 — Section 35G, 4, 4(4)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 35 of 35
High Courts06 Jan 2012Dismissed
Buddh Sai and Another Vs State of M.P.
Chhattisgarh High Court · (2012) 01 CHH CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 376, 376(2)(g)
High Courts06 Jan 2012Allowed
Devtin and Others Vs Balveer Singh and Others
Chhattisgarh High Court · (2012) 01 CHH CK 0066
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jan 2012
Smt Rukhmani Dewangan and Others Vs Arvind Kumar Patel and Others
Chhattisgarh High Court · (2012) 01 CHH CK 0041
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jan 2012Allowed
Krishna Pal Singh Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 274 : (2012) 2 CGLJ 375 : (2012) CriLJ 2991 : (2012) 2 Crimes 361
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 42(2), 50
High Courts05 Jan 2012Allowed
Vishwajeet @ Krishna Bharadwaj Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 2 MPHT 55
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 13Penal Code, 1860 (IPC) — Section 302, 34, 342
High Courts05 Jan 2012Allowed
Vishwajeet alias Krishna Bharadwaj Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 1 CGBCLJ 465 : (2012) CriLJ 2810
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 13Penal Code, 1860 (IPC) — Section 302, 34, 342
High Courts04 Jan 2012Dismissed
Bharat Vijay Singh Vs State of Madhya Pradesh Now State of Chhattisgarh
Chhattisgarh High Court · (2012) 01 CHH CK 0087
Evidence Act, 1872 — Section 32, 32(1)
High Courts04 Jan 2012Allowed
Dinesh Kumar Yadav Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 01 CHH CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 228(1)(a)Penal Code, 1860 (IPC) — Section 294, 300, 302, 304, 304A
High Courts04 Jan 2012Dismissed
Smt. Salma Begum and Another Vs Smt. Aamna Bee and Others
Chhattisgarh High Court · (2012) 2 MPHT 60
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 256, 372, 373, 387
High Courts04 Jan 2012Dismissed
Ashok Kumar Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) 01 CHH CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Jan 2012Dismissed
Bhikham Ram Khandey Vs State of Madhya Pradesh Now State of Chhattisgarh
Chhattisgarh High Court · (2012) 01 CHH CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts04 Jan 2012Allowed
Dadekar Yadu Vs State of Madhya Pradesh Now State of Chhattisgarh
Chhattisgarh High Court · (2012) 01 CHH CK 0016
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 17, 18
High Courts04 Jan 2012Dismissed
Damodar Prasad Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2012) 01 CHH CK 0002
Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2)
High Courts03 Jan 2012Dismissed
Vijendra Kumar Chandniha Vs Sitaram Daseriya and The Branch Manager The Oriental Insurance Company Limited
Chhattisgarh High Court · (2012) 01 CHH CK 0088
Motor Vehicles Act, 1988 — Section 166
High Courts03 Jan 2012Allowed
Parasmani Kashyap and Another Vs State of C.G.
Chhattisgarh High Court · (2012) 2 CGLJ 367
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 294, 307, 323, 34, 452
High Courts03 Jan 2012Allowed
Dashmat Bai, Sudarshan Chauhan, Ku Shanti Chauhan and Ku Sunita Chauhan Vs The New India Insurance Company Limited, Sunil Singh Rajpoot and Nandkishor Agrawal
Chhattisgarh High Court · (2012) 01 CHH CK 0004
Motor Vehicles Act, 1988 — Section 166
High Courts03 Jan 2012Dismissed
Smt Lakha Bai and Others Vs Sitaram Daseriya and The Branch Manager The Oriental Insurance Company Limited
Chhattisgarh High Court · (2012) 01 CHH CK 0001
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts02 Jan 2012Dismissed
Smt. Deepa Bai and Others Vs State of C.G. and Another
Chhattisgarh High Court · (2012) 2 CGBCLJ 37
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 8 Rule 10, 100Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 3, 3(1), 4(1), 4(1)(a), 5
High Courts02 Jan 2012
Somnath and another Vs State of M.P
Chhattisgarh High Court · (2012) 2 Crimes 509 : (2012) 2 MPHT 1
Penal Code, 1860 (IPC) — Section 302, 34