High Courts18 Jan 2012Dismissed
M/s. Anmole Motors and Another Vs M/s. Shivam Motors Pvt. Ltd.
Chhattisgarh High Court · (2012) 1 CGBCLJ 392
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 31, 96
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 33 of 35
High Courts18 Jan 2012Dismissed
Parmendra Malhotra Vs Jyoti Malhotra
Chhattisgarh High Court · (2012) 1 CGBCLJ 396
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(i)(ia), 19(I)(ia)
High Courts18 Jan 2012Dismissed
J. Lakra Vs State of M.P.
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 447
Constitution of India, 1950 — Article 226, 227, 235Criminal Procedure Code, 1973 (CrPC) — Section 125Madhya Pradesh Re-organisation Act, 2000 — Section 30, 83, 83(1)
High Courts18 Jan 2012Dismissed
Bharat Lal Nai and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 01 CHH CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 354, 376, 376(2)(g), 450Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii)
High Courts17 Jan 2012
Smt. Mamta Vaishnav Vs Govinddas Vaishnav
Chhattisgarh High Court · AIR 2012 Chh 95 : (2012) 2 CGBCLJ 40
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Evidence Act, 1872 — Section 3Hindu Marriage Act, 1955 — Section 10, 13, 13(1)(ia), 23, 9
High Courts17 Jan 2012
Smt Jageshwari Sahu, Ku Anjali Sahu, Laxman Ram Sahu and Sonkunwar Bai Vs Bhakoli Das, Manikpuri, The Director Maharaja Prabir Chand Bhanj Dev College Jagdalpur CG and United India Insurance Co Ltd Jagdalpur CG
Chhattisgarh High Court · (2012) 01 CHH CK 0067
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jan 2012Allowed
Ramayan Vs State of M.P.
Chhattisgarh High Court · (2012) 1 CGBCLJ 461 : (2012) CriLJ 2803
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts17 Jan 2012
Surendra Kumar Vs State of M.P. (Now State of C.G.)
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 433
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 304B
High Courts17 Jan 2012
Kuber Grih Nirman Co-operative Society Ltd. Vs Radhe Shyam Shukla and Another
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 367
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d), 115
High Courts17 Jan 2012
Smt Khileshwari, Narad Sahu and Pankaj Sahu Vs Bhakoli Das Manikpuri, The Director Maharaja Prabir Chand Bhanj Dev College Jagdalpur CG and United India Insurance Co Ltd Jagdalpur
Chhattisgarh High Court · (2012) 2 CGBCLJ 239
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jan 2012Allowed
Income Tax Officer Vs Santosh Jain
Chhattisgarh High Court · (2012) 247 CTR 488
Income Tax Act, 1961 — Section 139, 142(1), 143(3), 147, 148
High Courts17 Jan 2012
Smt. Mushayra Begum and Others Vs Mukesh Tiwari and Others
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 363 : (2012) 4 TAC 98
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Motor Vehicles Act, 1988 — Section 140, 147, 163A, 166
High Courts17 Jan 2012Dismissed
Dr. G.S. Khatri Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 1 CGBCLJ 406
Constitution of India, 1950 — Article 311
High Courts17 Jan 2012Dismissed
Baijnath Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2012) 1 CGBCLJ 457
Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Jan 2012Dismissed
Royal Sundaram Alliance General Insurance Company Limited Vs Registrar High Court of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 01 CHH CK 0040
Constitution of India, 1950 — Article 136, 142, 226Motor Vehicles Act, 1988 — Section 166, 173
High Courts16 Jan 2012Dismissed
Moharlal Sahu and Ram Kumar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 01 CHH CK 0039
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 165(6), 165(9), 170B, 50
High Courts13 Jan 2012
Resham Lal @ Badri Prasad Patel Vs Manu and Others
Chhattisgarh High Court · (2012) 2 CGBCLJ 35
Constitution of India, 1950 — Article 342Madhya Pradesh Land Revenue Code, 1959 — Section 170B
High Courts13 Jan 2012Dismissed
Mohammad Yusuf Raja Vs Aziz Khan and Another
Chhattisgarh High Court · (2012) 1 CGBCLJ 484
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 41 Rule 1, Order 41 Rule 31, 96Income Tax Act, 1961 — Section 230Specific Relief Act, 1963 — Section 17
High Courts13 Jan 2012Dismissed
Gajendra Singh Thakur Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) CriLJ 3120
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 354, 376, 376(B), 511
High Courts12 Jan 2012Dismissed
Takeshwar Yadav, Pramod Dehri and Ishwar Chakraborty Vs State of Chhattisgarh and others
Chhattisgarh High Court · (2012) 01 CHH CK 0068