COURT ARCHIVE

Chhattisgarh High Court judgments, 2012

700 judgments · page 32 of 35

High Courts24 Jan 2012Allowed

Ajay Pal Singh Vs Smt. Dr. Rosy Singh

Chhattisgarh High Court · AIR 2012 Chh 69 : (2012) 1 CG.L.R.W. 459 : (2012) 1 CGBCLJ 421 : (2013) 1 DMC 30

Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 13(1)(ia)
High Courts24 Jan 2012Allowed

Mangtin and Others Vs Rahibai and Others

Chhattisgarh High Court · AIR 2012 Chh 77 : (2012) 1 CG.L.R.W. 250 : (2012) 1 CGBCLJ 449

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 91, 92Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts23 Jan 2012Dismissed

Atal Shrivastava Vs Devprasad and Another

Chhattisgarh High Court · AIR 2012 Chh 117 : (2012) 1 CG.L.R.W. 503 : (2012) 1 CGBCLJ 411

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 96Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 122, 123, 41, 43, 6(a)