Constitution of India, 1950 — Article 22, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 399Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 20(4), 24, 27A, 36A(4)

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High Courts02 Feb 2012Allowed

Jitendra Kumar Durge and Others Vs State of Chhattisgarh

Chhattisgarh High Court · (2012) 3 CG.L.R.W. 354 : (2012) 2 CGBCLJ 110

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 107, 304B, 306, 34

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High Courts02 Feb 2012Dismissed

Kamal Kumar Vs Jawaharlal Patel and Others

Chhattisgarh High Court · (2012) 3 MPJR 44

Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 279, 337, 338

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High Courts02 Feb 2012Dismissed

Shri Tulsi Das, Smt Mulibai and Shambhumal Vs Smt. Bindurbai Died and deleted Shri Bhagwan Das

Chhattisgarh High Court · (2012) 1 CG.L.R.W. 378 : (2012) 2 CGBCLJ 66

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)

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High Courts01 Feb 2012

Shri-Man Branch Manager, The Oriental Insurance Company Ltd. Vs Visheshwar Mishra and Others

Chhattisgarh High Court · (2013) ACJ 1740 : (2012) 2 CGBCLJ 88

Penal Code, 1860 (IPC) — Section 304AWorkmens Compensation Act, 1923 — Section 10, 22, 3, 30, 4A

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High Courts01 Feb 2012

Jayprakash Vs State of Chhattisgarh

Chhattisgarh High Court · (2012) 3 Crimes 495

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 13

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High Courts01 Feb 2012

Radha Bai and Others Vs Dauwaram Yadav and Others

Chhattisgarh High Court · (2012) 2 CGLJ 420

Constitution of India, 1950 — Article 227

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High Courts31 Jan 2012Dismissed

State of Chhattisgarh Vs Shrikishan Agrawal and Others

Chhattisgarh High Court · (2012) 2 CGBCLJ 103

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378Penal Code, 1860 (IPC) — Section 304B, 306, 406, 498A

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High Courts31 Jan 2012Dismissed

Satyajeet Nath Vs Smt. Ratna Nath

Chhattisgarh High Court · (2012) 2 CGBCLJ 81

Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 13

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High Courts30 Jan 2012Dismissed

Gore Lal Rajput Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2012) 01 CHH CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 437(5), 439, 439(1), 439(2)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34

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High Courts30 Jan 2012

Jayant Kishore Vs State of Chhattisgarh and Others

Chhattisgarh High Court · AIR 2012 Chh 102

Constitution of India, 1950 — Article 162, 21, 21A, 29, 30

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High Courts30 Jan 2012Dismissed

G.S. Dewangan Vs State of C.G. and Others

Chhattisgarh High Court · (2012) 1 MPJR 1

Constitution of India, 1950 — Article 166, 73, 74, 75, 76

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High Courts30 Jan 2012Dismissed

Manharan Lal Tiwari Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2012) CriLJ 1670

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 173, 482Prevention of Corruption Act, 1988 — Section 7

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High Courts30 Jan 2012

Rajeev Kumar Jaisawal and Others Vs State of Chhattisgarh

Chhattisgarh High Court · (2012) 2 CG.L.R.W. 68

Constitution of India, 1950 — Article 14, 226

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High Courts27 Jan 2012Allowed

Vimal Kumar and Another Vs State of Chhattisgarh and Another

Chhattisgarh High Court · (2012) 2 CGBCLJ 121

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 173, 482Penal Code, 1860 (IPC) — Section 120B, 34, 415, 420, 467

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