COURT ARCHIVE

Chhattisgarh High Court judgments, 2002

103 judgments · page 1 of 6

High Courts26 Nov 2002Dismissed

Bahuran Vs Smt. Shiv Kanti and Another

Chhattisgarh High Court · (2003) 1 MPHT 64 : (2003) 1 MPJR 31

Criminal Procedure Code, 1973 (CrPC) — Section 125, 386, 399(1), 401(1)(2), 482Evidence Act, 1872 — Section 106, 107, 108
High Courts26 Nov 2002

Mannulal Vs Matibai Yadav

Chhattisgarh High Court · (2002) 4 CGLJ 447 : (2003) 1 MPHT 58 : (2003) 1 MPJR 30

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482