COURT ARCHIVE

Chhattisgarh High Court judgments, 2002

111 judgments · page 3 of 6

High Courts26 Aug 2002Partly Allowed

Shaik Gouse Mohiddin Vs State of Chhattisgarh

Chhattisgarh High Court · (2002) 4 CGLJ 283 : (2002) CriLJ 4417 : (2003) 86 ECC 372 : (2003) 1 MPHT 5 : (2003) 2 MPJR 25

Criminal Procedure Code, 1973 (CrPC) — Section 454Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 60(3), 63(3)

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High Courts21 Aug 2002

Sanjay Singh Parihar Vs State of Chhattisgarh

Chhattisgarh High Court · (2003) CriLJ 2877 : (2002) 4 MPHT 26 : (2003) 4 RCR(Criminal) 187

Criminal Procedure Code, 1973 (CrPC) — Section 439(1)Madhya Pradesh Prisons Rules, 1968 — Rule 366Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 302

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High Courts21 Aug 2002Partly Allowed

Abdul Wahid Vs Babbu and Others

Chhattisgarh High Court · (2003) 3 ACC 600 : (2003) ACJ 662 : (2003) 1 MPHT 1

Motor Vehicles Act, 1939 — Section 110B, 110CC, 110D

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High Courts21 Aug 2002Dismissed

Baghel Prasad Dharam Chand Jewellers Vs Chandra Prakash Vaidya

Chhattisgarh High Court · (2002) 4 CGLJ 226 : (2002) 4 CGLJ 122 : (2002) 4 MPHT 18

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)

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High Courts14 Aug 2002

Santosh Kumar Gupta and Others Vs Jay Prakash Agarwal

Chhattisgarh High Court · AIR 2004 Chh 11 : (2002) 4 CGLJ 240 : (2002) 4 MPHT 53

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 6, 115

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High Courts08 Aug 2002

Wahid Ahmed Vs Ganesh Sonwani

Chhattisgarh High Court · (2002) 4 CGLJ 157 : (2003) 1 MPHT 31

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151

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High Courts07 Aug 2002Allowed

Manoj Agrawal and Others Vs State of Chhattisgarh

Chhattisgarh High Court · (2002) 4 CGLJ 81 : (2003) CriLJ 3519 : (2002) 4 MPHT 35 : (2003) 2 MPJR 72

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 304B

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High Courts06 Aug 2002

M. Narayan Rao Vs State of Chhattisgarh

Chhattisgarh High Court · (2002) 4 MPHT 33

Penal Code, 1860 (IPC) — Section 489B, 489CScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)

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High Courts02 Aug 2002

R.K. Agrawal Vs M.L. Shahni

Chhattisgarh High Court · (2002) 4 CGLJ 107 : (2002) 4 MPHT 16

Civil Procedure Code, 1908 (CPC) — Section 115, 89

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High Courts01 Aug 2002

Samajilal Sahu Vs State of Chhattisgarh

Chhattisgarh High Court · (2002) 4 MPHT 14

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)

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High Courts26 Jul 2002

Shyama Bai Verma and Another Vs Umesh Kumar and Others

Chhattisgarh High Court · (2004) 2 ACC 77 : (2002) 4 CGLJ 47

Motor Vehicles Act, 1988 — Section 140, 163A

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High Courts22 Jul 2002Allowed

Radesh Kumar Paikara Vs State of Chhattisgarh

Chhattisgarh High Court · (2002) 5 MPHT 16 : (2003) 1 MPJR 3

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366, 375, 376

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High Courts16 Jul 2002

Shri Brijmohan Lal Vs Smt. Daljit Kaur

Chhattisgarh High Court · (2002) 3 MPHT 55

Civil Procedure Code, 1908 (CPC) — Section 96Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 13(1), 13(6), 2

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High Courts15 Jul 2002Dismissed

Gorelal and Another Vs State Bank of India

Chhattisgarh High Court · (2002) 4 CGLJ 224 : (2002) 4 MPHT 7

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 115

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High Courts12 Jul 2002

Smt. Shakuntala Singh Vs Dauram Ratankar and Others

Chhattisgarh High Court · AIR 2002 Chh 16 : (2002) 4 CGLJ 103

Representation of the People Act, 1951 — Section 82, 96(4)

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High Courts12 Jul 2002Dismissed

Satya Narayan Vs State of Chhattisgarh

Chhattisgarh High Court · (2003) CriLJ 2899 : (2002) 4 MPHT 6

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376

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High Courts11 Jul 2002Allowed

Gajanand and Others Vs State of Chhattisgarh

Chhattisgarh High Court · (2002) 2 DMC 797

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306, 34

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High Courts08 Jul 2002Dismissed

Sitesh Kumar Dwivedi Vs Ranjana Bhagdiker and Others

Chhattisgarh High Court · (2002) 3 MPHT 49

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 9 Rule 13, Order 9 Rule 9, 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12

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High Courts21 Jun 2002

Sachin Sharma Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2002) 4 CGLJ 39 : (2002) 5 MPHT 12

Constitution of India, 1950 — Article 14, 226

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High Courts21 Jun 2002Dismissed

Gajpati Sahu Vs State of Chhattisgarh

Chhattisgarh High Court · (2002) 4 CGLJ 37 : (2003) 2 MPHT 72

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 438

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