High Courts19 Dec 2008Dismissed
Smt. Asha Sahu and Tripti Sharma Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 1 MPHT 102
COURT ARCHIVE
Chhattisgarh High Court judgments, 2008
278 judgments · page 1 of 14
High Courts16 Dec 2008Dismissed
Smt. Krishna Bai and Others Vs Hindustan Steel Limited
Chhattisgarh High Court · (2009) 2 MPHT 26
Arbitration Act, 1940 — Section 39(1), 8
High Courts16 Dec 2008Allowed
Jagdish Prasad Bansal Vs Mst. Guruwari Bai
Chhattisgarh High Court · (2009) 1 MPHT 98 : (2009) 2 MPJR 1
Specific Relief Act, 1963 — Section 16
High Courts15 Dec 2008Allowed
Santosh Kumar and Another Vs Pushpa Kumar and Others
Chhattisgarh High Court · (2009) 2 MPJR 59
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts12 Dec 2008
Rewa Ram Banchhore Vs Salik Ram and Others
Chhattisgarh High Court · (2009) 2 MPJR 4
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27
High Courts11 Dec 2008Allowed
Bhawan Sai Vs State of M.P. (now Chhattisgarh)
Chhattisgarh High Court · (2009) 2 MPHT 18
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts11 Dec 2008
Tiharu Ram and Another Vs Gupteshwar Nishad and Others
Chhattisgarh High Court · (2009) 1 MPJR 135
Motor Vehicles Act, 1988 — Section 166
High Courts10 Dec 2008Dismissed
Raipur Litho Works (M/s) Vs Smt. Meenakshi Gupta
Chhattisgarh High Court · (2009) 3 MPJR 92
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, 138, 96Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1), 12(7), 15
High Courts10 Dec 2008
Chaitram Tandiya and Another Vs Bhukhan Ram and Others
Chhattisgarh High Court · (2009) 3 MPJR 16
High Courts10 Dec 2008Allowed
Anustha Builders and Colonizers Pvt. Ltd. Vs Smt. P. Laxmi Kanthamma and Another
Chhattisgarh High Court · (2009) 2 MPJR 63
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(1), Order 7 Rule 14(3)Companies Act, 1956 — Section 75(1)
High Courts10 Dec 2008Allowed
Sukru @ Sampat Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2009) 2 CGLJ 3
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts08 Dec 2008
Rama Bai (Smt.) and Others Vs Bisahu Ram and Others
Chhattisgarh High Court · (2009) 3 MPJR 10
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts05 Dec 2008Dismissed
Shri Mahamaya Higher Secondary School Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 2 MPJR 42
High Courts04 Dec 2008Allowed
Rajendra Singh and Another Vs State of Madhya Pradesh
Chhattisgarh High Court · (2008) 12 CHH CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Essential Commodities Act, 1955 — Section 3, 7, 8
High Courts03 Dec 2008Dismissed
Zila Bilaspur Matsya Udyog Sahakari Samiti Maryadit Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 3 MPJR 108
Constitution of India, 1950 — Article 226, 227
High Courts03 Dec 2008Allowed
Pushpal Swarnkar Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) CriLJ 1062
Criminal Procedure Code, 1973 (CrPC) — Section 104Passports Act, 1967 — Section 10(3)
High Courts03 Dec 2008
Jai Prakash Pathak and Others Vs Surendra Gendley and Another
Chhattisgarh High Court · (2009) 1 MPHT 107
Criminal Procedure Code, 1973 (CrPC) — Section 203, 204, 397, 398Penal Code, 1860 (IPC) — Section 406Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts02 Dec 2008Allowed
Atul Bagga and Another Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 12 CHH CK 0016
High Courts02 Dec 2008Dismissed
Jagdish Gupta Vs Radha Krishna Gupta and Others
Chhattisgarh High Court · (2009) 2 MPJR 57
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts02 Dec 2008Allowed
Yadu Ram Sahu and Another Vs State of C.G.
Chhattisgarh High Court · (2009) 2 CGLJ 344
Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34