COURT ARCHIVE

Chhattisgarh High Court judgments, 2008

295 judgments · page 3 of 15

High Courts11 Nov 2008

Rajesh Kurre Vs Safurabai and Others

Chhattisgarh High Court · (2009) 1 MPHT 37

Criminal Procedure Code, 1973 (CrPC) — Section 125Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 21