High Courts21 Oct 2008Dismissed
Pramod Cherwa and Others Vs Amit Sharma and Others
Chhattisgarh High Court · (2008) MPHT 73
Motor Vehicles Act, 1988 — Section 163A, 166
COURT ARCHIVE
Chhattisgarh High Court judgments, 2008
295 judgments · page 4 of 15
High Courts17 Oct 2008
Lokendra Tiwari alias Kaushlendra Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) CriLJ 420
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts17 Oct 2008Allowed
South Eastern Coalfields Ltd. Vs Om Prakash Sathyapal
Chhattisgarh High Court · (2009) 2 MPHT 6
Arbitration Act, 1940 — Section 14, 29, 30, 35, 39
High Courts17 Oct 2008Dismissed
Oriental Insurance Co. Ltd. Vs Raju Kesharwani alias Durgesh and Others
Chhattisgarh High Court · AIR 2009 Chh 13
Motor Vehicles Act, 1988 — Section 149, 166, 170, 173
High Courts17 Oct 2008
Bhaktraj Lodhi Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 1 MPHT 83
Land Acquisition Act, 1894 — Section 23, 34
High Courts14 Oct 2008Dismissed
Anil Singh Vs Smt. Kholbaharin Bai and State of Chhattisgarh
Chhattisgarh High Court · AIR 2009 Chh 6
Specific Relief Act, 1963 — Section 20
High Courts14 Oct 2008Allowed
Durga Prasad Yadav and Another Vs State of C.G.
Chhattisgarh High Court · (2009) 2 CGLJ 481
Penal Code, 1860 (IPC) — Section 302, 323, 34, 452
High Courts01 Oct 2008
Smt. Jharna Acharya and Smt. Savita Nair Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 10 CHH CK 0007
Constitution of India, 1950 — Article 226
High Courts29 Sept 2008
Manoj Kumar and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2008) 5 MPHT 67
Penal Code, 1860 (IPC) — Section 201, 304, 304B, 306, 498A
High Courts26 Sept 2008
Premlal Verma Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 1 MPHT 55
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 354
High Courts26 Sept 2008
Bajrang Lal Jain Vs State of Chhattisgarh
Chhattisgarh High Court · (2008) 09 CHH CK 0001
Antiquities and Art Treasures Act, 1972 — Section 10, 12, 13, 14, 17Penal Code, 1860 (IPC) — Section 414
High Courts25 Sept 2008Allowed
E. Ramendra Rao Vs Radhan Mohan and Others
Chhattisgarh High Court · (2009) 1 MPJR 38
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts25 Sept 2008Allowed
Usha Tripathi Vs Chakradhar Tripathi
Chhattisgarh High Court · AIR 2009 Chh 10
Hindu Marriage Act, 1955 — Section 13, 24
High Courts25 Sept 2008Dismissed
Smt. Yashoda Devi and Others Vs Neeta Devi and Another
Chhattisgarh High Court · AIR 2009 Chh 12
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts23 Sept 2008Allowed
Rania Bai (Smt.) and Others Vs Mansa Ram and Others
Chhattisgarh High Court · (2009) 1 MPJR 67
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts23 Sept 2008Dismissed
Baliram Satnami Vs The Board of Revenue and Another
Chhattisgarh High Court · (2008) 5 MPHT 26 : (2009) 1 MPJR 42
Forest (Conservation) Act, 1980 — Section 2
High Courts23 Sept 2008Dismissed
Maa Sharda Sahkari Upbhokta Bhandar Maryadit Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 1 MPJR 24
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3
High Courts22 Sept 2008Allowed
Laxman Prasad Jangde Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 1 MPJR 20
Chhattisgarh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 36, 36(1)
High Courts18 Sept 2008Allowed
Ganesh Soni and Others Vs State of C.G.
Chhattisgarh High Court · (2009) 3 CGLJ 275
Criminal Procedure Code, 1973 (CrPC) — Section 9Penal Code, 1860 (IPC) — Section 498A
High Courts18 Sept 2008Dismissed
Sandhya Bai and Others Vs Chand Ram and Others
Chhattisgarh High Court · (2009) 1 MPJR 23