High Courts23 Dec 2005Allowed
Vidya Shankar Tiwari Vs State of M.P. (Now State of Chhattisgarh) and Others
Chhattisgarh High Court · (2006) 2 MPHT 31
COURT ARCHIVE
Chhattisgarh High Court judgments, 2005
198 judgments · page 1 of 10
High Courts23 Dec 2005Dismissed
Baldua Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2006) 3 CGLJ 48 : (2006) CriLJ 1396
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts21 Dec 2005Dismissed
Smt. Kumari Bai and Another etc. Vs State of Chhattisgarh and Another etc.
Chhattisgarh High Court · AIR 2006 Chh 52 : (2006) 3 MPHT 42 : (2006) 1 MPJR 50
Chhattisgarh Municipal Corporation Act, 1956 — Section 401, 401(1)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 80, 80(1), 80(2)Constitution of India, 1950 — Article 12, 13, 14, 19, 19(1)
High Courts20 Dec 2005
Devki Verma and Others Vs Dinesh Kumar and Others
Chhattisgarh High Court · (2006) 2 ACC 166
High Courts20 Dec 2005
Pusaiya Bai and Others Vs Beni Ram Verma and Others
Chhattisgarh High Court · (2006) 2 ACC 460 : (2007) ACJ 643
High Courts20 Dec 2005Dismissed
Dhaneshwar Devangan Vs State of C.G. and Others
Chhattisgarh High Court · (2006) 1 CGLJ 221
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 36(4)Constitution of India, 1950 — Article 226, 32
High Courts20 Dec 2005
Kamini Bai and Others Vs Kumar Chandrakar and Others
Chhattisgarh High Court · (2006) 2 ACC 347
High Courts19 Dec 2005Dismissed
Gangabai Satnami Vs Chetram Satnami
Chhattisgarh High Court · (2006) 2 DMC 245
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 126, 126(1), 488
High Courts16 Dec 2005Dismissed
N.D. Atulkar Vs State of C.G. and Others
Chhattisgarh High Court · (2006) 1 CGLJ 79
Constitution of India, 1950 — Article 226, 227
High Courts16 Dec 2005Dismissed
N.D. Atulkar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2006) 3 MPHT 38
Constitution of India, 1950 — Article 226, 227
High Courts15 Dec 2005
Sunil Kumar and Others Vs Vishnu Prasad and Others
Chhattisgarh High Court · (2006) 2 ACC 607 : (2007) ACJ 332
High Courts15 Dec 2005
Santoshi Das and Others Vs Gautam Meshram and Others
Chhattisgarh High Court · (2006) 2 ACC 596 : (2007) ACJ 475
High Courts14 Dec 2005Dismissed
Sudama Chandra Vs State of C.G. and Others
Chhattisgarh High Court · (2006) 1 CGLJ 84
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Land Revenue Code, 1959 — Section 109, 109(1), 110, 110(4)
High Courts13 Dec 2005Dismissed
Mani Shankar Pandey Vs Union of India (UOI) and Others
Chhattisgarh High Court · (2006) 1 CGLJ 166 : (2006) 1 MPJR 25
Constitution of India, 1950 — Article 226
High Courts13 Dec 2005Dismissed
Trimurthy Sahkari Grih Nirman Samiti Vs Brahmanand Gupta and Others
Chhattisgarh High Court · (2006) 1 CGLJ 194
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts12 Dec 2005
Manoj Tiwari Vs State of C.G.
Chhattisgarh High Court · (2006) 1 CGLJ 244
Central Excises and Salt Act, 1944 — Section 34(1), 34(2)Criminal Procedure Code, 1973 (CrPC) — Section 91
High Courts12 Dec 2005
Karan Nishad Vs State of C.G.
Chhattisgarh High Court · (2006) 1 CGLJ 71
Penal Code, 1860 (IPC) — Section 201, 302
High Courts09 Dec 2005Dismissed
Bhagat Ram and others Vs Kalsi alias Kalesh Ram
Chhattisgarh High Court · (2005) 12 CHH CK 0011
High Courts08 Dec 2005Dismissed
Shiv Prasad Patel Vs Chetram Gond and Another
Chhattisgarh High Court · (2006) 1 CGLJ 179
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 5, Order 13 Rule 6Constitution of India, 1950 — Article 226, 227Workmens Compensation Rules, 1924 — Rule 41
High Courts07 Dec 2005Allowed
Baldeo Majhi Vs State of C.G.
Chhattisgarh High Court · (2007) 1 CGLJ 132
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 326, 34