High Courts20 Dec 2013Dismissed
S.K. Sharma Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 12 CHH CK 0019
COURT ARCHIVE
Chhattisgarh High Court judgments, 2013
456 judgments · page 1 of 23
High Courts17 Dec 2013Dismissed
United India Insurance Company Limited Vs Malka Begum
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 101
High Courts17 Dec 2013Allowed
Badri Prasad Chandrawanshi and Others Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 414
High Courts17 Dec 2013
Anil @ Kalu Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 52 : (2014) 1 CGLJ 599 : (2014) CriLJ 3386
High Courts17 Dec 2013Partly Allowed
Smt. Jas Vindar Kaur and Others Vs Sardar Nishan Singh and Another
Chhattisgarh High Court · (2014) 2 CGLJ 155
High Courts17 Dec 2013
M/s. East India Transport Agency Vs The Oriental Insurance Co. Ltd. and Another
Chhattisgarh High Court · (2014) 1 CGLJ 629 : (2014) 1 MPHT 92
High Courts17 Dec 2013Partly Allowed
Oriental Insurance Co. Ltd. Vs Nadiram
Chhattisgarh High Court · (2014) ACJ 2110
High Courts17 Dec 2013Dismissed
Madho Prasad Tiwari Vs Kanhaiya Lal Sahu and Another
Chhattisgarh High Court · (2014) 2 CGLJ 165 : (2014) 2 MPHT 33 : (2014) 1 MPJR 26
High Courts16 Dec 2013Partly Allowed
Pradeep Purane @ Pappu Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 572
High Courts16 Dec 2013
Chhattisgarh State Commission for Protection of Child Rights Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 92 : (2014) 2 MPJR 68
High Courts13 Dec 2013
Wasim Khan and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 1
High Courts12 Dec 2013Dismissed
Nem Sai Urre Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) LabIC 1768
High Courts12 Dec 2013Allowed
Renuka Gupta Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) CriLJ 2659 : (2014) 1 MPHT 83
High Courts06 Dec 2013Dismissed
The New India Assurance Company Limited Vs Sumitra Bai
Chhattisgarh High Court · (2014) 1 MPHT 64
High Courts06 Dec 2013Dismissed
Martin Vs Khileshwar Prasad
Chhattisgarh High Court · (2014) 1 CGLJ 596 : (2014) CriLJ 1414 : (2014) 1 Crimes 695 : (2014) 1 MPHT 61 : (2014) 3 RCR(Criminal) 146
High Courts05 Dec 2013Dismissed
Smt. Vinita Pandey and Others Vs Rakesh Pandey and Others
Chhattisgarh High Court · (2014) 1 CGLJ 420
High Courts05 Dec 2013
Ram Kishan Vs State of Chhattisgarh, DL Sahu and Rajesh Jaina
Chhattisgarh High Court · (2014) 1 CGLJ 585 : (2014) CriLJ 1235
High Courts03 Dec 2013Allowed
Nisha Shrivas Vs State of C.G.
Chhattisgarh High Court · (2013) 12 CHH CK 0022
High Courts03 Dec 2013Dismissed
Asit Kumar Guria and Another Vs South Eastern Coalfields Ltd. and Others
Chhattisgarh High Court · (2014) 1 CGLJ 543 : (2014) LabIC 1836