High Courts03 Dec 2013
SCL Infratech Limited Vs State of C.G. and Another
Chhattisgarh High Court · (2014) 1 CGLJ 528 : (2014) 1 MPHT 55
Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983 — Section 19, 7
COURT ARCHIVE
Chhattisgarh High Court judgments, 2013
456 judgments · page 2 of 23
High Courts29 Nov 2013Allowed
State of Chhattisgarh and Another Vs Chandra Bhan Singh and Others
Chhattisgarh High Court · AIR 2014 Chh 6 : (2014) 1 CGLJ 622 : (2014) 4 EFLT 215 : (2014) 1 MPHT 97
High Courts28 Nov 2013Dismissed
Gunaram Lilhare and 17 Others Vs Santram Verma and One Another
Chhattisgarh High Court · (2014) 1 CGLJ 534
High Courts28 Nov 2013Dismissed
Manjari Devi Vs Usha Devi and Others
Chhattisgarh High Court · AIR 2014 Chh 22 : (2014) 1 CGLJ 636
High Courts28 Nov 2013Allowed
Sachchidanand Sinha Vs The State of Chhattisgarh and Others
Chhattisgarh High Court · (2014) LabIC 1982
High Courts27 Nov 2013Dismissed
Tanuram Sahu Vs The State Government of Chhattisgarh and Another
Chhattisgarh High Court · (2014) 1 CGLJ 589 : (2014) 1 MPHT 77
High Courts27 Nov 2013Dismissed
Regional Director, Employees State Insurance Corporation Vs M/s. Bhilal Structurals and Another
Chhattisgarh High Court · (2014) 1 CGLJ 553 : (2014) LabIC 1227
High Courts27 Nov 2013Allowed
Nirmal Chand Kothari and Another Vs State of C.G. and Others
Chhattisgarh High Court · (2014) 2 CGLJ 43
High Courts26 Nov 2013Allowed
Ram Kumar Kurmi Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2014) 2 CGLJ 34
High Courts26 Nov 2013Dismissed
Manilal Dayalji and Company Vs Gayatri Bai (Smt.)
Chhattisgarh High Court · (2014) LLR 410
High Courts26 Nov 2013Allowed
Asha John Vs The State of Madhya Pradesh (Now Chhattisgarh)
Chhattisgarh High Court · (2014) 2 CGLJ 56 : (2014) 3 Crimes 8
High Courts26 Nov 2013
Chandra Shekhar Kotriwar Vs State of Chhattisgarh and Others State of Chhattisgarh and Others Vs Chandra Shekhar Kotriwar
Chhattisgarh High Court · (2013) 11 CHH CK 0019
High Courts25 Nov 2013Allowed
Rashmi Dewangan Vs State of C.G.
Chhattisgarh High Court · (2014) 2 CGLJ 19
High Courts25 Nov 2013Allowed
Neelima Verma Vs Dileshwar Kenwat
Chhattisgarh High Court · (2014) ACJ 1846
High Courts22 Nov 2013Allowed
M/s. Harinarayan and Co. Vs South Eastern Coalfields Ltd.
Chhattisgarh High Court · (2014) 2 CGLJ 122
High Courts22 Nov 2013
Sandeep Nair (In Jail) Vs Union of India and State of Chhattisgarh
Chhattisgarh High Court · (2014) 2 CGLJ 74 : (2014) 44 GST 663 : (2014) 33 STR 7
High Courts21 Nov 2013Disposed Off
Md. Aslam Chouhan and Others Vs State of Chhattisgarh and Another
Chhattisgarh High Court · AIR 2014 Chh 1 : (2014) 1 MPHT 104
High Courts20 Nov 2013Dismissed
Dhananjay Chouhan, Ekadashiya Kewat and Nishant Kesharwani Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) 2 CGLJ 61
High Courts20 Nov 2013Dismissed
Karn Veer Ajmani Vs State Bank of India and Others
Chhattisgarh High Court · (2014) 1 CGLJ 546