High Courts30 Oct 2013Allowed
Smt. Mrudula Rishi Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2014) 141 FLR 514 : (2014) 1 MPHT 51
COURT ARCHIVE
Chhattisgarh High Court judgments, 2013
456 judgments · page 4 of 23
High Courts30 Oct 2013Partly Allowed
Gangotribai Vs Banshilal Yadav
Chhattisgarh High Court · (2014) 1 CGLJ 562
High Courts30 Oct 2013Disposed Off
Nemendra Kumar and Others Vs Gaurishankar Tamrakar
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 44 : (2014) 1 CGLJ 423 : (2014) 1 MPHT 1
High Courts29 Oct 2013Allowed
M.P. Financial Corporation (CGSIDC Ltd.) Vs Brijesh Kumar Pugalia (dead) thr. L.Rs. and Others
Chhattisgarh High Court · AIR 2014 Chh 39 : (2014) 2 BC 646 : (2014) 1 CG.L.R.W. 39 : (2014) 1 CGLJ 402 : (2014) 1 MPHT 9 : (2014) 1 MPJR 20
High Courts29 Oct 2013Allowed
Keshav Jangde @ Balla and Another Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 333
High Courts28 Oct 2013Partly Allowed
Narendra and Another Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2014) 2 CGLJ 215
High Courts25 Oct 2013Disposed Off
Ku. Dindeshwari Jagat Vs State of Chhattisgarh and Others Poornima Singh Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2013) 10 CHH CK 0033
High Courts25 Oct 2013
Bajaj Allianz General Insurance Co. Ltd. Vs Smt. Devantin Sahu and Others
Chhattisgarh High Court · (2014) 1 MPHT 72
High Courts24 Oct 2013Partly Allowed
Jila Sahakari Kendriya Bank Mary Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2014) LabIC 349
High Courts23 Oct 2013Allowed
Manendra Kumar and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 10 CHH CK 0037
High Courts23 Oct 2013Dismissed
Union of India and Another Vs Jitendra Kumar Chawada
Chhattisgarh High Court · (2014) 1 MPHT 39
High Courts23 Oct 2013Allowed
Santosh Sahu Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 159
High Courts22 Oct 2013Dismissed
Rohit Kumar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2014) LabIC 991
High Courts22 Oct 2013Dismissed
Bholaram Mahar (Wadekar) Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 89
High Courts18 Oct 2013
Puranlal Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2014) 2 CGLJ 49
High Courts17 Oct 2013Dismissed
Bhonglu and Another Vs Baisakhin Bai and Others
Chhattisgarh High Court · (2013) 10 CHH CK 0031
High Courts17 Oct 2013
State of M.P. and Another Vs M/s. SVEC Constructions Limited
Chhattisgarh High Court · (2014) 1 CGLJ 335 : (2014) 1 MPHT 34
High Courts09 Oct 2013Allowed
Zila Sahakari Kendriya Bank Ltd. Vs Purshottam Ram Lakda
Chhattisgarh High Court · (2014) 1 CGLJ 380 : (2014) 1 MPHT 25