High Courts27 Sept 2013
Jayant Prabhakar Mahajan Vs Smt. Suman Sarde and Others
Chhattisgarh High Court · AIR 2014 Chh 52 : (2013) 4 MPJR 107
COURT ARCHIVE
Chhattisgarh High Court judgments, 2013
456 judgments · page 6 of 23
High Courts27 Sept 2013Allowed
Samelal Vs Collector/Chairman, District Animal Welfare Committee and Others
Chhattisgarh High Court · (2014) 1 CGLJ 120
High Courts27 Sept 2013
Fulkunwar Bargaah Vs Suresh Kumar Sahoo
Chhattisgarh High Court · (2014) ACJ 1382
High Courts26 Sept 2013Dismissed
Pradeep Majumdar Vs Duvas Bai and Others
Chhattisgarh High Court · (2014) 1 AnWR 850 : (2014) 141 FLR 561
High Courts26 Sept 2013
Loknath Vs Rukmani Bai
Chhattisgarh High Court · (2014) 1 MPHT 44 : (2013) 4 MPJR 91
High Courts26 Sept 2013Allowed
Dr. Nirvana Kumar Tiwari Vs State of C.G. and Others
Chhattisgarh High Court · (2014) 1 CGLJ 124
High Courts24 Sept 2013
State of Chhattisgarh Vs Yupak Lal Banjara Yupak Lal Banjara Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) 1 CGLJ 251
Criminal Procedure Code, 1973 (CrPC) — Section 354(3)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 376, 376(2)(f)
High Courts24 Sept 2013
Shatrughan Makhija Vs State of C.G.
Chhattisgarh High Court · (2014) 2 CGLJ 442
High Courts24 Sept 2013
Smt. Kamla Bai Vs Tej Singh and Others
Chhattisgarh High Court · (2014) 1 CGLJ 374 : (2013) 4 MPJR 97
High Courts24 Sept 2013Dismissed
Jitendra and Another Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2014) 1 CGLJ 138
High Courts23 Sept 2013
Smt. Vani Rao Vs State of Chhattisgarh and Others
Chhattisgarh High Court · AIR 2014 Chh 11 : (2014) 2 MPHT 1
Constitution of India, 1950 — Article 14, 166, 166(1), 166(2), 166(3)
High Courts23 Sept 2013Dismissed
Suraj Lal Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 299
High Courts19 Sept 2013
Oriental Insurance Co. Ltd. Vs Karimuddin and Others
Chhattisgarh High Court · (2014) 1 MPJR 1
High Courts18 Sept 2013
State of Chhattisgarh Vs Hariram Ray, Suresh Kumar Ray, Raju @ Rajesh Ray and Smt. Fansh Bai Hariram Ray Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) 1 CGLJ 215 : (2013) CriLJ 4671
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 354, 366Evidence Act, 1872 — Section 105, 27
High Courts17 Sept 2013Allowed
Shantilal Parakh Vs State of C.G.
Chhattisgarh High Court · (2014) 2 CGLJ 311 : (2014) 2 MPHT 99
High Courts16 Sept 2013Disposed Off
Smt. Mamta Sharma and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 09 CHH CK 0030
Mental Health Act, 1987 — Section 23, 24
High Courts16 Sept 2013Dismissed
Photkooram Vs State of M.P. and Others
Chhattisgarh High Court · (2014) LabIC 693
High Courts16 Sept 2013Partly Allowed
Vakil Quraishi and Others Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 7
High Courts13 Sept 2013Partly Allowed
Manharan Dewangan Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 235
High Courts12 Sept 2013Allowed
Parmanand Sahu Vs State of C.G.
Chhattisgarh High Court · (2014) 2 CGLJ 1