High Courts29 Aug 2013Allowed
Shiv Kumar @ Munna Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 173
COURT ARCHIVE
Chhattisgarh High Court judgments, 2013
456 judgments · page 8 of 23
High Courts29 Aug 2013Dismissed
Harishchandra Bhagdikar Vs Sanjay Bhagdikar and Others
Chhattisgarh High Court · (2013) 4 CGLJ 571
High Courts29 Aug 2013Dismissed
Ramsarkar Kashyap Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 397
High Courts27 Aug 2013Dismissed
Messrs Bulchand Kewalram Vs Messrs Bulchand Kishan Chand Oil Mill and Another Chanchal Das Jagwani Vs Messrs Bulchand Kishan Chand Oil Mill and Sukhdeo Sachdeo
Chhattisgarh High Court · AIR 2013 Chh 184 : (2013) 4 CGLJ 624
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 41 Rule 19
High Courts27 Aug 2013
Ku. Khirodri Bai and Another Vs Bhola Ram and Others
Chhattisgarh High Court · (2014) 1 CGLJ 1 : (2013) 5 MPHT 10
High Courts26 Aug 2013Allowed
Dashrath Bhuiyan Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 499
High Courts26 Aug 2013Dismissed
Krishna Nepali and Another Vs State of C.G.
Chhattisgarh High Court · (2013) 4 CGLJ 464
High Courts26 Aug 2013Partly Allowed
Ledu Ram Vs State of C.G.
Chhattisgarh High Court · (2013) 4 CGLJ 637
High Courts26 Aug 2013Partly Allowed
Smt. Abha Kak Vs M/s. BEC Fertilisers Co. Ltd.
Chhattisgarh High Court · (2013) 4 CGLJ 620
High Courts26 Aug 2013Partly Allowed
Ajay Kumar Agrawal and Others Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2014) 1 CGLJ 203
High Courts26 Aug 2013Partly Allowed
Gopal Tiwari Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 145
High Courts22 Aug 2013Dismissed
Awadh Ram Vs The State of Madhya Pradesh (Now The State of Chhattisgarh)
Chhattisgarh High Court · (2014) 1 CGLJ 350
Penal Code, 1860 (IPC) — Section 141, 142, 148, 149, 302
High Courts22 Aug 2013
Manglu Mool Singh and Others Vs Kunjlal and Another
Chhattisgarh High Court · AIR 2014 Chh 31 : (2013) 3 BLJ 245 : (2013) 4 CGLJ 428 : (2013) 5 MPHT 81
High Courts22 Aug 2013Dismissed
Rishikesh and Others Vs Lakheswar
Chhattisgarh High Court · (2014) 1 CGLJ 43
High Courts22 Aug 2013
Trilokchand Jain Vs Smt. Ratnibai and Others
Chhattisgarh High Court · (2013) 3 BLJ 394 : (2014) 1 CGLJ 186 : (2013) 5 MPHT 58
High Courts21 Aug 2013
Dinesh Mishra Vs State of C.G. and Others
Chhattisgarh High Court · (2013) 5 MPHT 55
High Courts13 Aug 2013Dismissed
Omprakash Tiwari Vs Smt. Sushila Devi
Chhattisgarh High Court · (2013) 3 BLJ 436 : (2013) 4 CGLJ 414 : (2013) 4 MPHT 116
High Courts13 Aug 2013Partly Allowed
Loharan Ram Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 312
High Courts12 Aug 2013Dismissed
Banshilal Vs State of Madhya Pradesh (Now State of Chhattisgarh)
Chhattisgarh High Court · (2013) 4 CGLJ 400 : (2013) CriLJ 4537
High Courts12 Aug 2013Dismissed
Chhandu Uranv Vs State of C.G.
Chhattisgarh High Court · (2013) 4 CGLJ 350