High Courts22 Jul 2013Dismissed
Lekhram Vs Ved Ram Ved Ram Vs Tikaram
Chhattisgarh High Court · (2013) 3 MPJR 13
COURT ARCHIVE
Chhattisgarh High Court judgments, 2013
456 judgments · page 10 of 23
High Courts18 Jul 2013Dismissed
Raj Kumar Soni Vs The Managing Director and Another
Chhattisgarh High Court · (2013) 07 CHH CK 0043
Transfer of Property Act, 1882 — Section 111, 5
High Courts17 Jul 2013Partly Allowed
Thakur Ram Vs State of MP. (Now C.G.)
Chhattisgarh High Court · (2013) 3 BLJ 196 : (2013) 4 CGLJ 299
High Courts17 Jul 2013Dismissed
Anjani Tiwari and Another Vs State of C.G.
Chhattisgarh High Court · (2013) 3 BLJ 248 : (2013) 4 CGLJ 273
High Courts17 Jul 2013
ICICI Lombard General Insurance Co. Ltd. Vs Santosh Dhruv and Others Santosh Dhruwa and Another Vs Narottam Singh and Others
Chhattisgarh High Court · (2014) ACJ 2056 : (2013) 4 CGLJ 113
High Courts16 Jul 2013Dismissed
Bhunesh Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 4 CGLJ 389 : (2013) CriLJ 4588
High Courts16 Jul 2013Dismissed
Sanat Kumar Mishra and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 3 BLJ 235
High Courts16 Jul 2013
Dr. Ramesh Chandra Pathak Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 07 CHH CK 0002
Constitution of India, 1950 — Article 14, 16, 21
High Courts15 Jul 2013
R.L. Agrawal Vs State of M.P. (now Chhattisgarh) and Others
Chhattisgarh High Court · (2013) 5 MPHT 20
High Courts15 Jul 2013
Kedia Castle Dellon Industries Limited Vs The State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 07 CHH CK 0021
Chhattisgarh Excise Act, 1915 — Section 62Constitution of India, 1950 — Article 226, 265
High Courts12 Jul 2013Allowed
Geeta Verma Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 07 CHH CK 0017
High Courts10 Jul 2013Partly Allowed
Teman Yadav Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2013) 4 CGLJ 243
High Courts10 Jul 2013Dismissed
Rajendra Singh (Arora) Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 07 CHH CK 0012
Chhattisgarh Municipal Corporation Act, 1956 — Section 19(2)
High Courts10 Jul 2013Dismissed
Vidya Sagar Agrawal and Another Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2013) 4 CGLJ 248
High Courts10 Jul 2013Dismissed
Girija Devi and Another Vs State of C.G.
Chhattisgarh High Court · (2013) 3 BLJ 407 : (2013) 4 CGLJ 234
High Courts09 Jul 2013
Anand Kumar Jain Vs Chairman, State Bank of India and Others
Chhattisgarh High Court · (2013) 2 CG.L.R.W. 409 : (2013) LabIC 4225
High Courts09 Jul 2013Dismissed
Harihar Yadav Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2013) 4 CGLJ 199
High Courts08 Jul 2013
Kanker Roadways Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2013) 3 BLJ 399
High Courts08 Jul 2013Partly Allowed
Mithumal Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2013) 3 BLJ 256 : (2013) 4 CGLJ 85
High Courts08 Jul 2013Allowed
Narayan Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2013) 3 BLJ 104 : (2013) 2 CG.L.R.W. 420 : (2013) 4 CGLJ 330