High Courts08 Jul 2013Partly Allowed
Arun Kumar Vs State of C.G.
Chhattisgarh High Court · (2013) 3 BLJ 184 : (2013) 2 CG.L.R.W. 393 : (2013) 4 CGLJ 283
COURT ARCHIVE
Chhattisgarh High Court judgments, 2013
456 judgments · page 11 of 23
High Courts08 Jul 2013Dismissed
Sanjay Kumar Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2013) 3 BLJ 107 : (2013) 4 CGLJ 266
High Courts08 Jul 2013
Mahadev Transport Service Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 3 BLJ 413
High Courts08 Jul 2013Allowed
Sanjay Kumar Mishra Vs Umesh Narayan Mishra
Chhattisgarh High Court · (2013) 3 BLJ 222 : (2013) 4 CGLJ 195
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 32, 38(1)
High Courts05 Jul 2013
Ashlar (India) Korba Unit Vs Additional Commissioner of Commercial Tax and Others
Chhattisgarh High Court · (2013) 3 BLJ 232
High Courts05 Jul 2013
Smt. Rekha Netam and Others Vs Gopiram Patel and Others
Chhattisgarh High Court · (2014) ACJ 1994 : (2013) 3 BLJ 242 : (2013) 4 CGLJ 209 : (2013) 5 MPHT 77
High Courts04 Jul 2013
Anand Swarup Mishra Vs Nirendra Kumar and Others
Chhattisgarh High Court · (2013) 4 CGLJ 320
High Courts03 Jul 2013Allowed
Ashok Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2013) 3 CGLJ 500
High Courts02 Jul 2013Dismissed
Vinod Kumar Tandon Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 3 BLJ 143 : (2014) LabIC 985
High Courts02 Jul 2013
Durga Prasad Sinha Vs Shailesh Kumar Sahu and Others
Chhattisgarh High Court · (2014) 1 CGLJ 578
High Courts02 Jul 2013Allowed
Subhash Alias Prakash Vs Priyanka Subhash Dewangan
Chhattisgarh High Court · AIR 2013 Chh 164 : (2013) 4 CGLJ 205 : (2014) 1 DMC 325
High Courts02 Jul 2013Partly Allowed
Smt. Rajeshwari Soni and Others Vs M.P. Electricity Board and Others
Chhattisgarh High Court · (2013) 3 BLJ 227 : (2013) 2 CG.L.R.W. 423
High Courts02 Jul 2013Allowed
Baldau Ram Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2013) 2 CG.L.R.W. 269 : (2013) 4 CGLJ 140
High Courts02 Jul 2013Dismissed
Amit Agrawal and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 07 CHH CK 0003
Constitution of India, 1950 — Article 226, 227, 32Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 173(8), 406Penal Code, 1860 (IPC) — Section 120B, 34, 406, 409, 420
High Courts01 Jul 2013
Jaswant Singh and Others Vs Trilok Singh and Another
Chhattisgarh High Court · (2013) 2 CG.L.R.W. 167
High Courts01 Jul 2013
Ramesh Sharma @ Vinod Tiwari Vs State of M.P.
Chhattisgarh High Court · (2013) 2 CG.L.R.W. 276 : (2013) 3 CGLJ 486 : (2013) 4 MPHT 12
Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 2, 2(k), 2(l), 20Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 34
High Courts01 Jul 2013Allowed
Vinod Parihar Vs State of C.G.
Chhattisgarh High Court · (2013) 3 CGLJ 498
Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts01 Jul 2013Partly Allowed
Purushottam Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2013) 4 CGLJ 16
High Courts01 Jul 2013Dismissed
Chhattisgarh Jute Udyog Limited. Vs State of Chhattisgarh and Others.
Chhattisgarh High Court · AIR 2013 Chh 136 : (2013) 5 MPHT 27
Chhattisgarh Krishi Upaj Mandi Adhiniyam, 1972 — Section 19, 19(1)
High Courts01 Jul 2013Allowed
Smt. Chandravati Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 2 CG.L.R.W. 429