High Courts04 Jan 2013Allowed
Smt. Indu Singh Vs State of C.G. and Others
Chhattisgarh High Court · (2013) 2 CGBCLJ 88 : (2013) 4 CGLJ 1 : (2013) 3 MPJR 8
COURT ARCHIVE
Chhattisgarh High Court judgments, 2013
456 judgments · page 23 of 23
High Courts04 Jan 2013
Mst. Sarwango, Mst. Jaituniya and Gaya Prasad Vs Mst. Urchamahin, Kismat Singh and State of M.P.
Chhattisgarh High Court · AIR 2013 Chh 98 : (2013) 1 BLJ 535 : (2013) 1 CGBCLJ 324 : (2013) 1 CGLJ 542 : (2013) 2 MPHT 33
High Courts04 Jan 2013Allowed
Gendram Gandharv Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 371 : (2013) 2 CGLJ 311 : (2013) 2 MPJR 58
Constitution of India, 1950 — Article 227
High Courts04 Jan 2013Dismissed
Vinod Kashyap Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 1 BLJ 538 : (2013) 2 CGLJ 85 : (2013) 2 Crimes 431 : (2013) 2 MPHT 29
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 302
High Courts03 Jan 2013Dismissed
Santosh Kumar Pandey Vs Smt. Ananya Pandey
Chhattisgarh High Court · AIR 2013 Chh 95 : (2013) 1 CGLJ 482
Family Courts Act, 1984 — Section 19, 7(1)Hindu Marriage Act, 1955 — Section 7, 9
High Courts03 Jan 2013
Sirottam Prasad Patel Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 175 : (2013) 1 CGBCLJ 391 : (2013) 3 CGLJ 244 : (2013) LabIC 1176
Constitution of India, 1950 — Article 226, 227Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts03 Jan 2013Dismissed
Jaganu Sarvan Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 1 CGBCLJ 353 : (2013) 2 CGLJ 137 : (2013) CriLJ 1732 : (2013) 2 Crimes 424
Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 376(1)
High Courts03 Jan 2013Dismissed
Ajay Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 1 CGBCLJ 309 : (2013) 2 CGLJ 118 : (2013) CriLJ 1340 : (2013) 2 Crimes 383 : (2013) 2 DMC 689 : (2013) 2 DMC 189
Penal Code, 1860 (IPC) — Section 307, 498A
High Courts02 Jan 2013Allowed
Nohar Singh Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 157 : (2013) 1 CGLJ 473
Criminal Procedure Code, 1973 (CrPC) — Section 313Income Tax Act, 1961 — Section 11, 12A, 12AA, 80GPrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 4(1), 7
High Courts02 Jan 2013
Gyan Bahadur Vs State of Madhya Pradesh
Chhattisgarh High Court · (2013) 1 CGBCLJ 347 : (2013) 2 CGLJ 131 : (2013) CriLJ 1729
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 186, 294, 323, 332, 353Railways Act, 1989 — Section 108, 128
High Courts02 Jan 2013Allowed
Kunti Vs The Returning Officer, Smt. Janki Mahanand, Kumari and Sarita
Chhattisgarh High Court · AIR 2013 Chh 38 : (2013) 1 BLJ 546 : (2013) 1 CGBCLJ 302 : (2013) 1 CGLJ 251 : (2013) 2 MPHT 1
Civil Procedure Code, 1908 (CPC) — Section 115Registration of Births and Deaths Act, 1969 — Section 13(3)Representation of the People Act, 1951 — Section 101(b), 21(b), 84, 98
High Courts02 Jan 2013
Lalit Kumar Nayak Vs State of Chhattisgarh and Others Goverdhan Singh Thakur Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 2 CGLJ 88 : (2013) CriLJ 1792 : (2014) 1 DMC 299 : (2013) 1 MPHT 105
Criminal Procedure Code, 1973 (CrPC) — Section 313Finance Act, 1994 — Section 76
High Courts01 Jan 2013
Chhattisgarh Kalyan Samiti and 2 Ohters Vs State of Chhattisgarh and 2 Others
Chhattisgarh High Court · (2013) 1 CGBCLJ 510
Constitution of India, 1950 — Article 226Madhya Pradesh Ashaskiya Shikshan Sanstha Anudan Ka Pradaya Adhiniyam, 1978 — Section 10Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 32, 35, 6(6), 6(a)(i)
High Courts01 Jan 2013
Raju Alias Mahesh Ram Vs State of M.P.
Chhattisgarh High Court · (2013) 2 Crimes 89
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 354, 451, 452
High Courts01 Jan 2013
Jaiprakash Choubey Vs State of C.G. and Others
Chhattisgarh High Court · (2013) 2 MPHT 48
High Courts01 Jan 2013Allowed
Smt. Mamta Namdeo Vs Ghanshyam Bihari Namdeo
Chhattisgarh High Court · AIR 2013 Chh 88 : (2013) 1 BLJ 506 : (2013) 1 CG.L.R.W. 238 : (2013) 1 CGBCLJ 269 : (2013) 1 CGLJ 236 : (2013) 2 MPHT 10
Hindu Marriage Act, 1955 — Section 13(1)(ia), 23(1)(b), 27