COURT ARCHIVE

Chhattisgarh High Court judgments, 2013

456 judgments · page 22 of 23

High Courts14 Jan 2013

Kishan Prasad Vs Jagendra Prasad Makre

Chhattisgarh High Court · (2013) 1 CGBCLJ 363 : (2013) 2 CGLJ 317 : (2013) 2 MPHT 64

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(U), Order 7 Rule 11, 11(d)Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 53A

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High Courts14 Jan 2013Allowed

Laxmi Narayan Pandey Vs State of Madhya Pradesh and Others

Chhattisgarh High Court · (2013) LabIC 1514 : (2013) 2 MPJR 106

Constitution of India, 1950 — Article 311(1)

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High Courts14 Jan 2013Allowed

Kawasi Joga Vs State of Chhattisgarh

Chhattisgarh High Court · (2013) 2 CGLJ 157 : (2013) CriLJ 1789

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 201, 302

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High Courts14 Jan 2013Allowed

Bharat Kashyap Vs Tularam and Others

Chhattisgarh High Court · (2013) 2 BLJ 241 : (2013) 1 CGBCLJ 317 : (2013) 2 MPJR 42

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14

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High Courts11 Jan 2013Partly Allowed

Manoj Kumar @ Mehar and Another Vs State of C.G.

Chhattisgarh High Court · (2013) 3 BLJ 280 : (2013) 2 CGLJ 322

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High Courts11 Jan 2013Dismissed

Firoz Khan Vs State of C.G.

Chhattisgarh High Court · (2013) 2 CGLJ 329

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High Courts10 Jan 2013

Ajmer Singh Vs State of Chhattisgarh

Chhattisgarh High Court · (2013) 2 CGLJ 162 : (2013) CriLJ 2549

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376

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High Courts10 Jan 2013Dismissed

Dharamram Vs State of C.G.

Chhattisgarh High Court · (2013) 2 CGLJ 127

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High Courts10 Jan 2013Allowed

Rajendra Das and Others Vs State of C.G.

Chhattisgarh High Court · (2013) 1 CGBCLJ 385 : (2013) 2 CGLJ 387

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High Courts10 Jan 2013Allowed

Vinod Alias Pappu Vs State of C.G.

Chhattisgarh High Court · (2013) 2 CGLJ 404

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High Courts10 Jan 2013

Mohammed Sultan Ahmed Vs Chhattisgarh State Minor Forest Produce (T and D) Cooperative Federation Limited and Another

Chhattisgarh High Court · (2013) 1 CGBCLJ 337 : (2013) 2 CGLJ 266 : (2013) 197 ECR 83

Central Sales Tax Act, 1956 — Section 14(vi)

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High Courts10 Jan 2013Allowed

S.N. Chishti Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2013) 1 CGBCLJ 331 : (2013) 1 CGLJ 546 : (2013) 2 LLJ 62

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High Courts10 Jan 2013Allowed

Rajni Vs Basudev Narayan Singh (Smt. Gyaneshwari Devi and Others) and State of M.P.

Chhattisgarh High Court · AIR 2013 Chh 120 : (2013) 1 CG.L.R.W. 219 : (2013) 2 CGLJ 280 : (2013) 2 MPHT 97 : (2013) 2 MPHT 95 : (2013) 1 MPJR 36

Civil Procedure Code, 1908 (CPC) — Section 100Succession Act, 1925 — Section 63

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High Courts09 Jan 2013Allowed

Omprakash Singh Maravi Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2013) 1 BLJ 541 : (2013) 2 CGBCLJ 183 : (2013) 1 CGBCLJ 334 : (2013) 2 MPHT 36 : (2013) 2 MPJR 48

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High Courts08 Jan 2013Allowed

Shivkumar alias Sillu Vs State of M.P. (now Chhattisgarh)

Chhattisgarh High Court · (2013) 4 CGLJ 554 : (2013) 2 MPHT 52

Criminal Procedure Code, 1973 (CrPC) — Section 437APenal Code, 1860 (IPC) — Section 302, 307

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High Courts07 Jan 2013Allowed

Prahalad Vs State of C.G.

Chhattisgarh High Court · (2013) 1 CGBCLJ 375 : (2013) 2 CGLJ 273

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High Courts07 Jan 2013Allowed

Kunjbihari @ Kunju Vs State of Chhattisgarh

Chhattisgarh High Court · (2013) 1 CGBCLJ 379 : (2013) 2 CGLJ 294 : (2013) 1 Crimes 660

Evidence Act, 1872 — Section 27, 32(1)Penal Code, 1860 (IPC) — Section 304, 342

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High Courts07 Jan 2013Allowed

Suraj Das and Another Vs State of M.P. (Now C.G.)

Chhattisgarh High Court · (2013) 2 CGLJ 76

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High Courts07 Jan 2013Dismissed

Sunil Arora Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2013) 1 CGBCLJ 330 : (2013) 1 CGLJ 243 : (2013) 2 MPHT 78 : (2013) 1 MPJR 63

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High Courts07 Jan 2013Dismissed

Gajanand Sahu Vs The State of Chhattisgarh and Others

Chhattisgarh High Court · AIR 2013 Chh 100

Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 8

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