High Courts17 Dec 2009Dismissed
Sunita Jaiswal (Smt.) Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 1 MPHT 109 : (2010) 2 MPJR 141
COURT ARCHIVE
Chhattisgarh High Court judgments, 2009
527 judgments · page 1 of 27
High Courts17 Dec 2009Dismissed
Alok Dubey and Another Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 3 MPJR 1
Constitution of India, 1950 — Article 226, 32
High Courts16 Dec 2009
Avtar Singh Vs State of Madhya Pradesh (now C.G.)
Chhattisgarh High Court · (2010) 3 CGLJ 318
Arms Act, 1959 — Section 28Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 193, 302, 313Madhya Pradesh Re-organisation Act, 2000 — Section 30
High Courts15 Dec 2009Allowed
Rajesh Kumar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 4 MPJR 41
Chhattisgarh Sinchai Prabandh Me Krishkon Ki Bhagidari Adhiniyam, 2006 — Section 14, 15, 2, 20, 20(1)Chhattisgarh Sinchai Prabandh MeKirshkon Ki Bhaidari Niyam, 2006 — Rule 13, 14, 14(1), 14(2), 15
High Courts15 Dec 2009Allowed
Smt. Radha Chauhan and Others Vs Ashok Kumar Sahu and Others
Chhattisgarh High Court · (2010) 2 CGLJ 119 : (2010) 3 MPJR 104
Motor Vehicles Act, 1988 — Section 166
High Courts15 Dec 2009Allowed
Omkarsingh and Others Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2010) 2 CGLJ 43
Essential Commodities Act, 1955 — Section 3, 3(7), 3(8), 8
High Courts15 Dec 2009Allowed
Punaram Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2009) 4 CGLJ 164 : (2011) 1 MPJR 148
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(5)Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326
High Courts15 Dec 2009Dismissed
Latel Singh Sarsudhe and Others Vs State of M.P. and Others
Chhattisgarh High Court · (2010) 3 MPJR 119
Constitution of India, 1950 — Article 14, 16
High Courts15 Dec 2009Dismissed
K.L. Katakwar Vs Mohanmati and Others
Chhattisgarh High Court · (2010) 3 MPJR 5
High Courts15 Dec 2009Dismissed
Rafikunnisa (Ku.) Vs Nagar Palika Parishad Kharsia and Another
Chhattisgarh High Court · (2010) 2 MPJR 126
Constitution of India, 1950 — Article 14, 16
High Courts14 Dec 2009Allowed
Smt. Kamini Bai and Others Vs Manager (Personnel), Tata Engineer and Locomotive Co. Ltd. and Others
Chhattisgarh High Court · (2009) 4 CGLJ 395
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 242(3)Motor Vehicles Act, 1988 — Section 166, 173
High Courts14 Dec 2009Dismissed
Beena Bai (Smt.) Vs Hardevi (Ku.) and Others
Chhattisgarh High Court · (2010) 3 MPJR 122
Constitution of India, 1950 — Article 226, 227
High Courts14 Dec 2009Allowed
Shriram and Others Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2009) 4 CGLJ 157
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 323
High Courts14 Dec 2009Dismissed
Darbar Singh Porte and Another Vs State of C.G. and Another
Chhattisgarh High Court · (2010) 3 CGLJ 418
High Courts11 Dec 2009Allowed
N.K. Taunk and Others Vs Manik Mehta and Another
Chhattisgarh High Court · (2009) 4 CGLJ 62
Criminal Procedure Code, 1973 (CrPC) — Section 173, 210, 210(3), 482Penal Code, 1860 (IPC) — Section 34, 379, 380, 427, 448
High Courts11 Dec 2009Allowed
Tula Ram Vs State of C.G.
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 245 : (2009) 4 CGLJ 151
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B)(1), 36(B), 42, 50, 55
High Courts11 Dec 2009Dismissed
Lakhanlal Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 4 MPJR 26
High Courts10 Dec 2009Dismissed
The Indure Private Limited Vs Chhattisgarh State Power Generation Company Ltd. and Others
Chhattisgarh High Court · (2010) 4 MPJR 84
High Courts10 Dec 2009Allowed
Suresh Kumar Koshti Vs State Government of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 4 MPJR 37
Constitution of India, 1950 — Article 338(5), 338(6), 338(7)
High Courts10 Dec 2009Allowed
Beduram Sahu Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 4 MPJR 35
Chhattisgarh Civil Services (Pension) Rules, 1976 — Rule 65