High Courts25 Feb 2009
Smt. Meera Devi and Others Vs Sukhbinder Singh and Others
Chhattisgarh High Court · (2009) 2 CGLJ 128
Motor Vehicles Act, 1988 — Section 163A, 166
COURT ARCHIVE
Chhattisgarh High Court judgments, 2009
527 judgments · page 25 of 27
High Courts25 Feb 2009Allowed
Chandan Nishad Vs State of C.G.
Chhattisgarh High Court · (2009) 2 CGLJ 217
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts25 Feb 2009Allowed
Vidyut Kumar Vs State of C.G.
Chhattisgarh High Court · (2009) 2 CGLJ 223
Criminal Procedure Code, 1973 (CrPC) — Section 216, 228(1)Penal Code, 1860 (IPC) — Section 304A
High Courts25 Feb 2009
Lakshmi Prasad Vs National Thermal Power Corporation and Another
Chhattisgarh High Court · (2009) 2 CGLJ 61 : (2009) 2 MPHT 52
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 3, 5
High Courts24 Feb 2009Dismissed
Mahendra Kumar and Another Vs Kartik Ram and Others
Chhattisgarh High Court · (2009) 2 MPHT 55
Motor Vehicles Act, 1988 — Section 166
High Courts24 Feb 2009
Rupesh Kumar Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 2 CGLJ 89 : (2009) CriLJ 1822
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts20 Feb 2009Dismissed
Chhotelal Kewat Vs Rajmati Kewat (Smt.)
Chhattisgarh High Court · AIR 2009 Chh 43 : (2009) 2 CGLJ 109 : (2009) 2 MPHT 58
High Courts20 Feb 2009Dismissed
Dharmendra Kumar Tripathi Vs Jeevan Lata and Another
Chhattisgarh High Court · (2009) 2 CGLJ 109 : (2009) 2 MPHT 62
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 10, 19
High Courts19 Feb 2009
Abdul Rashid Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 3 MPJR 5
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, 151Constitution of India, 1950 — Article 227
High Courts19 Feb 2009Dismissed
Smt. Vijaya Laxmi Soni Vs Raj Kumar Soni
Chhattisgarh High Court · (2009) 2 CGLJ 72 : (2009) 2 MPHT 64
Hindu Marriage Act, 1955 — Section 10, 13, 13A, 9
High Courts16 Feb 2009Dismissed
Bholaram Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 02 CHH CK 0021
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 420
High Courts16 Feb 2009Allowed
Chintamani Vs Sapan Kumar Das
Chhattisgarh High Court · (2009) 2 CGLJ 101 : (2009) 2 MPHT 79
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 6 Rule 17
High Courts12 Feb 2009Dismissed
Asha Devi Mahilange (Smt.) Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 3 MPHT 47
High Courts12 Feb 2009Dismissed
Sheikh Israfil Mohammad Vs Anwari Begum
Chhattisgarh High Court · (2009) 2 CGLJ 239
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 3(2), 4, 5
High Courts12 Feb 2009
Balak Ram @ Baul Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 2 CGLJ 7 : (2009) 2 MPHT 85
Penal Code, 1860 (IPC) — Section 302, 304
High Courts11 Feb 2009Allowed
Jagannath Gupta Vs Awadh Ram and Another
Chhattisgarh High Court · (2009) 2 CGLJ 13 : (2009) 122 FLR 1018 : (2009) 4 LLJ 660
Employees Compensation Act, 1923 — Section 10, 30Limitation Act, 1963 — Section 5
High Courts11 Feb 2009Dismissed
Sudha Agrawal Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2009) 2 CGLJ 64 : (2009) 2 MPHT 97
Constitution of India, 1950 — Article 14, 226, 32Contract Act, 1872 — Section 5
High Courts10 Feb 2009Dismissed
United India Insurance Company Ltd. Vs Smt. Pramila Devi and Others
Chhattisgarh High Court · (2009) 2 CGLJ 76
Motor Vehicles Act, 1988 — Section 147, 166
High Courts10 Feb 2009Dismissed
Jairam Mourya Vs State of C.G.
Chhattisgarh High Court · (2009) 2 CGLJ 53
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts10 Feb 2009Allowed
Bhagwan Prasad Kushwaha and Others Vs Narayan Prasad Kushwaha and Another
Chhattisgarh High Court · (2009) 2 MPHT 73
Civil Procedure Code, 1908 (CPC) — Section 148, 151