COURT ARCHIVE

Chhattisgarh High Court judgments, 2009

527 judgments · page 27 of 27

High Courts14 Jan 2009Allowed

United India Insurance Company Vs Shiv Prasad Kasyap and Others

Chhattisgarh High Court · (2010) 3 MPHT 70

Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 147, 147(1), 166

High Courts07 Jan 2009Dismissed

Chhattisgarh High Court · (2010) 3 MPHT 75

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227

High Courts07 Jan 2009Dismissed

Chhattisgarh High Court · (2009) 2 MPHT 40

Motor Vehicles Act, 1988 — Section 149, 166, 170, 173

High Courts06 Jan 2009Dismissed

Chhattisgarh High Court · (2009) 2 MPJR 50

Motor Vehicles Act, 1988 — Section 166

High Courts05 Jan 2009Allowed

Chhattisgarh High Court · (2009) CriLJ 1866

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 460

High Courts05 Jan 2009Dismissed

Chhattisgarh High Court · (2009) 01 CHH CK 0018

High Courts05 Jan 2009Allowed

Chhattisgarh High Court · (2009) 2 MPJR 78

Civil Procedure Code, 1908 (CPC) — Section 151, 24Hindu Marriage Act, 1955 — Section 13Limitation Act, 1963 — Section 5