High Courts21 Dec 2015Dismissed
Cheedeelal Yadaw and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 12 CHH CK 0018
Constitution of India, 1950 - Article 14, 166(3), 226
COURT ARCHIVE
Chhattisgarh High Court judgments, 2015
280 judgments · page 1 of 14
High Courts17 Dec 2015Allowed
D.S. Dandotia Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 12 CHH CK 0005
Madhya Pradesh Reorganisation Act, 2000 - Section 68, 68(2), 69(1)States Reorganisation Act, 1956 - Section 115, 116
High Courts17 Dec 2015
Shreyansh Jaiswal and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 12 CHH CK 0004
Constitution of India, 1950 - Article 14, 21
High Courts15 Dec 2015Allowed
Chhabilal Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 2 CGLJ 19
Chhattisgarh Land Revenue Code, 1959 - Section 139, Section 155(c)Constitution of India, 1950 - Article 226
High Courts15 Dec 2015Allowed
Shree Deo Diwedi Vs Chhattisgarh Public Service Commission
Chhattisgarh High Court · (2016) 2 CGLJ 40
Constitution of India, 1950 - Article 226Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 - Section 33
High Courts15 Dec 2015Allowed
Chhabilal Sahu Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 12 CHH CK 0017
Chhattisgarh Land Revenue Code, 1959 - Section 137, 138, 139, 140, 141Employees Compensation Act, 1923 - Section 31, 32Land Improvement Loans Act, 1883 - Section 7(1)(c)
High Courts15 Dec 2015Dismissed
Abhay Kumar Kapre Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 12 CHH CK 0015
Civil Procedure Code, 1908 (CPC) - Section 11, 141Constitution of India, 1950 - Article 14, 16, 226, 227, 32
High Courts15 Dec 2015Partly Allowed
Shree Deo Diwedi Vs Chhattisgarh Public Service Commission and Others
Chhattisgarh High Court · (2015) 12 CHH CK 0012
General Clauses Act, 1897 - Section 20Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 32, 33
High Courts15 Dec 2015Dismissed
P.N. Upadhyay and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) 1 CGLJ 507
Constitution of India, 1950 - Article 12, 226, 227Madhya Pradesh Co-operative Societies Act, 1960 - Section 55(1)
High Courts11 Dec 2015Dismissed
Mohan Mishra "Mrityunjay" Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 12 CHH CK 0016
Constitution of India, 1950 - Article 14, 16, 226
High Courts11 Dec 2015Dismissed
Prem Prakash Sinha and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) 1 CGLJ 463
Constitution of India, 1950 - Article 226
High Courts11 Dec 2015Dismissed
St. Xavier''s H.S. School, Ambikapur Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) LabIC 824
Constitution of India, 1950 - Article 227, 300-APayment of Gratuity Act, 1972 - Section 1, 13, 13A, 13-A, 2
High Courts10 Dec 2015Allowed
Nohar Sai Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 2 CGLJ 88
Penal Code, 1860 (IPC) - Section 302, Section 304, Section 323
High Courts10 Dec 2015Dismissed
Rajendra Prasad Kushwaha Vs The High Court of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 12 CHH CK 0010
Advocates Act, 1961 - Section 17, 2(1), 24, 24(1)(e), 28(1)Constitution of India, 1950 - Article 233, 233(2)Criminal Procedure Code, 1973 (CrPC) - Section 2(u), 24, 24(7), 24(8), 24(9)
High Courts10 Dec 2015Dismissed
Ashish Kumar Sharma Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 12 CHH CK 0009
University Grants Commission Act, 1956 - Section 11(2), 26(1)
High Courts09 Dec 2015Dismissed
Sandeep Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 2 CGLJ 176
Criminal Procedure Code, 1973 (CrPC) - Section 438Essential Commodities Act, 1955 - Section 3, Section 7
High Courts09 Dec 2015Allowed
ISS SDB Security Services Pvt. Ltd. Vs Assistant Labour Commissioner, Korba and Others
Chhattisgarh High Court · (2016) 148 FLR 757 : (2016) LabIC 819
Contract Labour (Regulation and Abolition) Act, 1970 - Section 12, 14, 14(1), 14(1)(a)
High Courts08 Dec 2015Dismissed
Reshamlal Pradhan Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 12 CHH CK 0002
Constitution of India, 1950 - Article 226, 227, 309
High Courts04 Dec 2015Dismissed
State of Chhattisgarh Vs Punai Bai
Chhattisgarh High Court · (2016) 3 CivilLJ 213
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts04 Dec 2015Dismissed
Laxmin Bai Vs Marse Power & Steel Limited
Chhattisgarh High Court · (2016) 3 CivilLJ 197
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Section 115, Section 96Limitation Act, 1963 - Section 5