Constitution of India, 1950 - Article 21, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13 (2), 13(4)

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High Courts23 Jan 2015Allowed

Shankar Lal Singh Vs State of C.G.

Chhattisgarh High Court · (2015) 2 CGLJ 515

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 147, 148, 149, 294, 307

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High Courts23 Jan 2015Dismissed

Aktiram Vs State of M.P.

Chhattisgarh High Court · (2015) 3 CGLJ 475 : (2015) 2 MPJR 22

Penal Code, 1860 (IPC) - Section 302, 304

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High Courts23 Jan 2015

Yadram Vs State of Chhattisgarh

Chhattisgarh High Court · (2015) 01 CHH CK 0009

Chhattisgarh Land Revenue Code, 1959 - Section 165, 170-B, 170-B(1)

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High Courts22 Jan 2015Allowed

Suresh Kumar Gupta Vs State of M.P.

Chhattisgarh High Court · (2015) 2 CGLJ 291

Penal Code, 1860 (IPC) - Section 363, 366, 376

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High Courts22 Jan 2015Partly Allowed

Dau Ram and Others Vs The State of M.P.

Chhattisgarh High Court · (2015) 2 CGLJ 354 : (2015) CriLJ 1727

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 149, 307, 323

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High Courts22 Jan 2015Dismissed

Kokila Prasad Dewangan Vs State of C.G. and Others

Chhattisgarh High Court · (2015) 2 CGLJ 257

Criminal Procedure Code, 1973 (CrPC) - Section 437(1), 437(5), 439(1), 439(2), 482Penal Code, 1860 (IPC) - Section 302, 304-B, 323, 498-A, 504

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High Courts21 Jan 2015Partly Allowed

Umendra and Others Vs State of C.G.

Chhattisgarh High Court · (2015) 4 CGLJ 108

Penal Code, 1860 (IPC) - Section 394, 395, 397

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High Courts21 Jan 2015

Pramod Nahar and Others Vs State of C.G.

Chhattisgarh High Court · (2015) 2 CGLJ 155

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 294, 34, 354, 498-A, 506

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High Courts20 Jan 2015

Fuluram Vs State of C.G.

Chhattisgarh High Court · (2015) 4 CGLJ 134

Criminal Procedure Code, 1973 (CrPC) - Section 164Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12Penal Code, 1860 (IPC) - Section 341, 376, 450

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High Courts20 Jan 2015Allowed

Iliyas and Others Vs Akbari Bibi and Others

Chhattisgarh High Court · (2015) 3 CGLJ 401

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High Courts20 Jan 2015Allowed

Dulasia Bai and Others Vs Shikari Uraon and Others

Chhattisgarh High Court · (2015) 3 ACC 173 : (2015) 3 CGLJ 339

Motor Vehicles Act, 1988 - Section 163A

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High Courts20 Jan 2015Dismissed

Ayesha Bano and Others Vs State of C.G.

Chhattisgarh High Court · (2015) 2 CGLJ 303

Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(1), 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 471Terrorist and Disruptive Activities (Prevention) Act, 1985 - Section 20, 20(4((bb), 20(4), 20(4)(b), 20(8)

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High Courts20 Jan 2015Dismissed

Lov Kumar Mishra Vs State of Chhattisgarh

Chhattisgarh High Court · (2015) 3 Crimes 410

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 149, 34Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)

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High Courts19 Jan 2015Allowed

Jawahar Sahu and Others Vs State of C.G.

Chhattisgarh High Court · (2015) 2 CGLJ 378

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 34, 363, 376, 376(D), 506Protection of Children from Sexual Offences Act, 2012 - Section 4

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High Courts16 Jan 2015Dismissed

Sudarshana Sharma and Others Vs Steel Authority of India Limited and Others

Chhattisgarh High Court · (2015) LabIC 1737

Constitution of India, 1950 - Article 226, 227

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High Courts15 Jan 2015Partly Allowed

Gopi Yadav Vs State of C.G.

Chhattisgarh High Court · (2015) 2 CGLJ 223

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Penal Code, 1860 (IPC) - Section 302, 304, 320(8), 323, 325

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