COURT ARCHIVE

Chhattisgarh High Court judgments, 2015

302 judgments · page 16 of 16

High Courts05 Jan 2015Allowed

Banti Singh Vs State of C.G.

Chhattisgarh High Court · (2015) 2 CGLJ 341

Chhattisgarh Excise Act, 1915 - Section 34, 34(1), 34(1)(a), 34(2), 38Criminal Procedure Code, 1973 (CrPC) - Section 37, 437, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 37, 37(1)(b)(i), 37(1)(b)(ii)