High Courts15 Jan 2015Allowed
Arvind Kumar Pandey Vs State of C.G. and Others
Chhattisgarh High Court · (2016) 1 CGLJ 87 : (2015) 3 MPHT 54
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Chhattisgarh High Court judgments, 2015
302 judgments · page 15 of 16
High Courts15 Jan 2015Allowed
Manilal Dayal Ji and Company Vs Competent Authority and Inspector, Child Labour and Others
Chhattisgarh High Court · (2015) 144 FLR 1063 : (2015) 2 LLJ 433
Child Labour (Prohibition and Regulation) Act, 1986 - Section 14, 17, 3, 5(b)Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2, 151Constitution of India, 1950 - Article 32
High Courts15 Jan 2015
Rais Khan Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) 4 CGLJ 159 : (2015) 2 MPHT 79
Constitution of India, 1950 - Article 22, 226Criminal Procedure Code, 1973 (CrPC) - Section 107, 116, 116(3), 151National Security Act, 1980 - Section 13, 3, 8(1)
High Courts13 Jan 2015Dismissed
Shakuntala Thakur Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 147 FLR 243
High Courts12 Jan 2015Partly Allowed
Manku Ram and Others Vs State of C.G.
Chhattisgarh High Court · (2015) 2 CGLJ 47
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 304, 34
High Courts12 Jan 2015
Ramgulal Vs State of M.P.
Chhattisgarh High Court · (2015) 2 MPHT 50
Criminal Procedure Code, 1973 (CrPC) - Section 313, 437-APenal Code, 1860 (IPC) - Section 300, 302, 304
High Courts12 Jan 2015Allowed
Tirath Ram Sahu Vs State of C.G.
Chhattisgarh High Court · (2015) 1 CGLJ 593
Penal Code, 1860 (IPC) - Section 306, 34
High Courts09 Jan 2015
Pasa Associates Private Limited Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 85 VST 439
Central Sales Tax Act, 1956 - Section 14, 14(iv)(iv)Constitution of India, 1950 - Article 14, 301, 302, 303, 304Evidence Act, 1872 - Section 106
High Courts09 Jan 2015Allowed
Santosh Kumar Samant Rao Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) LabIC 3513
Constitution of India, 1950 - Article 14
High Courts09 Jan 2015Partly Allowed
Alekho and Others Vs State of M.P.
Chhattisgarh High Court · (2015) 2 CGLJ 428
Criminal Procedure Code, 1973 (CrPC) - Section 437APenal Code, 1860 (IPC) - Section 300, 302, 307, 323, 326
High Courts09 Jan 2015Allowed
Sunflag Iron and Steel Company Limited Vs Coal India Limited and Others
Chhattisgarh High Court · AIR 2015 Chh 37
High Courts09 Jan 2015Partly Allowed
Zakir Malik Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) 2 MPJR 14
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 319, 319(1), 482Penal Code, 1860 (IPC) - Section 34, 354-A, 420
High Courts07 Jan 2015Dismissed
Raju Vs State of M.P.
Chhattisgarh High Court · (2015) 2 CGLJ 411
Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2(k), 7(A)Penal Code, 1860 (IPC) - Section 302, 376
High Courts06 Jan 2015Allowed
Shrinivas Rao Naidu Vs State of C.G.
Chhattisgarh High Court · (2015) 2 CGLJ 361
Criminal Procedure Code, 1973 (CrPC) - Section 164, 438Penal Code, 1860 (IPC) - Section 149, 34, 354, 354-A
High Courts06 Jan 2015Dismissed
Ajay Kumar Agrawal Vs Sushila Bai
Chhattisgarh High Court · AIR 2015 Chh 38 : (2015) 2 MPHT 54
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 2, Order 18 Rule 17, Order 7 Rule 14, 151Constitution of India, 1950 - Article 227
High Courts06 Jan 2015Dismissed
Balla Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) ALLMR(Cri) 340 : (2015) 2 CGLJ 326
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 109, 34, 489A
High Courts06 Jan 2015Dismissed
Pankaj Samundre Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) 2 CGLJ 335
Chhattisgarh Excise Act, 1915 - Section 34, 34(1)(a), 34(2), 34(a), 34(b)Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts06 Jan 2015Dismissed
Anil Kumar Narmada Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) 2 CGLJ 296
Chhattisgarh Excise Act, 1915 - Section 34, 34(2), 44, 45, 47ACriminal Procedure Code, 1973 (CrPC) - Section 451, 452, 457, 482
High Courts05 Jan 2015Dismissed
Neeta Nand and Others Vs Nand Kishore Chikle and Others
Chhattisgarh High Court · (2015) 3 CGLJ 317