High Courts04 Nov 2015Dismissed
Anil Kumar Verma Vs Arun Kumar Soni
Chhattisgarh High Court · (2016) 2 CGLJ 16 : (2016) 3 CivilLJ 307
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 115
COURT ARCHIVE
Chhattisgarh High Court judgments, 2015
302 judgments · page 3 of 16
High Courts03 Nov 2015Allowed
Lakhan Bai Vs Rambai and Others
Chhattisgarh High Court · (2016) LabIC 366
Constitution of India, 1950 - Article 227Government Savings Certificate Act, 1959 - Section 6, 7, 8Payment of Gratuity Act, 1972 - Section 4, 4(1), 7(7)
High Courts02 Nov 2015Dismissed
Preeti Sahu Vs Hemant Kumar Sahu
Chhattisgarh High Court · (2016) 3 CivilLJ 201
Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 13, Section 24
High Courts02 Nov 2015Allowed
Subhash Chandra Jain Vs Sunita Bajaj
Chhattisgarh High Court · (2016) 1 CGLJ 325 : (2016) 3 CivilLJ 204
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 6Constitution of India, 1950 - Article 227
High Courts02 Nov 2015Allowed
Suresh Kurre Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 2 CGLJ 14
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 34, Section 376, Section 506
High Courts28 Oct 2015Allowed
Hemant Kumar Nayak Vs State of C.G. and Others
Chhattisgarh High Court · (2016) 148 FLR 117 : (2016) LabIC 845 : (2015) 4 LLN 354
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4Industrial Disputes Act, 1947 - Section 10, 10(1), 10-A, 14, 15
High Courts27 Oct 2015Dismissed
Kalyan Singh Kurre Vs Lalita
Chhattisgarh High Court · (2016) 2 CGLJ 1 : (2016) 3 CivilLJ 249
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Contempt of Courts Act, 1971 - Section 12, Section 2(b)
High Courts26 Oct 2015Dismissed
Jaya Bai Verma Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) LabIC 835
Constitution of India, 1950 - Article 226Right of Children to Free and Compulsory Education Act, 2009 - Section 23
High Courts26 Oct 2015Dismissed
Pushyamitra Mishra and Others Vs C.B.I.
Chhattisgarh High Court · (2016) CriLJ 546
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 120-BPrevention of Corruption Act, 1988 - Section 13(1)(a), 13(1)(d), 13(2), 19, 19(1)
High Courts26 Oct 2015Dismissed
Swatantra Ratna Panigrahi Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) 1 CGLJ 364 : (2016) 148 FLR 386
Constitution of India, 1950 - Article 226
High Courts16 Oct 2015
Shriram Engineering Company Vs State of Chhattisgarh and Others
Chhattisgarh High Court · AIR 2015 Chh 183
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6, 115Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 - Section 14, 19, 2(b), 2(e), 2(h)
High Courts06 Oct 2015
Raju Tiwari Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 646
Criminal Procedure Code, 1973 (CrPC) - Section 357, 357(1), 359, 386, 386(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(B)Penal Code, 1860 (IPC) - Section 68
High Courts05 Oct 2015Dismissed
Pappu Singh Rajput Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) CriLJ 612
Constitution of India, 1950 - Article 166Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19(1), 19(3), 19(4)
High Courts28 Sept 2015Dismissed
Mukul Ranjan Ganguly and Others Vs Board of Secondary Education and Teachers Training and Others
Chhattisgarh High Court · (2016) 148 FLR 121
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(r)Constitution of India, 1950 - Article 12, 226
High Courts23 Sept 2015Dismissed
Dilip Kumar Das Vs Central Bureau of Investigation (ACB)
Chhattisgarh High Court · (2016) 1 CGLJ 140
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 207, 227, 228Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
High Courts18 Sept 2015
Meel Bai Vs Rameshvar Prasad Chauhan
Chhattisgarh High Court · (2016) ALLMR(Cri) 158
Criminal Procedure Code, 1973 (CrPC) - Section 357(1)(b), 357(3), 397, 401Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 143(3)
High Courts16 Sept 2015Dismissed
Vani Rao Vs Amar Agarwal and Others
Chhattisgarh High Court · (2015) 09 CHH CK 0002
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, Order 7 Rule 11Constitution of India, 1950 - Article 168Penal Code, 1860 (IPC) - Section 171-C
High Courts07 Sept 2015Allowed
Satish Soni Vs State of C.G.
Chhattisgarh High Court · (2015) 4 CGLJ 285
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 354, 376, 506
High Courts03 Sept 2015Partly Allowed
Dageshwari and Others Vs Santosh Kumar Duseja and Others
Chhattisgarh High Court · (2015) 4 CGLJ 290
Motor Vehicles Act, 1988 - Section 140, 147, 149, 163A, 163-A
High Courts03 Sept 2015Partly Allowed
Degeshwari and Others Vs Santosh Kumar Duseja and Others
Chhattisgarh High Court · (2015) 09 CHH CK 0001
Motor Vehicles Act, 1988 - Section 140, 147, 149, 163A, 163-A