High Courts05 Aug 2015Dismissed
Taramati and Others Vs Kamal Solvent Extraction Pvt. Ltd. and Others
Chhattisgarh High Court · (2015) 4 ACC 605 : (2015) 147 FLR 983
Workmens Compensation Act, 1923 - Section 3, 3(1)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2015
302 judgments · page 5 of 16
High Courts03 Aug 2015Partly Allowed
Devendra Kumar Vs State of M.P.
Chhattisgarh High Court · (2015) 4 CGLJ 361
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 437-APenal Code, 1860 (IPC) - Section 307, 320, 324
High Courts03 Aug 2015Allowed
Sardar Satpal Singh Vs Saroj Shukla and Others
Chhattisgarh High Court · AIR 2015 Chh 166
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 2(3), 11
High Courts28 Jul 2015Dismissed
Hitendra Borkar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · AIR 2015 Chh 165
Civil Procedure Code, 1908 (CPC) - Section 11
High Courts27 Jul 2015Dismissed
Savita Khande and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 4 CGLJ 122
Criminal Procedure Code, 1973 (CrPC) - Section 362, 439, 439(1), 439(2)Penal Code, 1860 (IPC) - Section 304, 304-A
High Courts24 Jul 2015Allowed
Surajnath Nag Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) LabIC 4120
High Courts24 Jul 2015Allowed
Maanmati Singh Vs The Superintendent of Police and Others
Chhattisgarh High Court · (2015) 4 CGLJ 375
Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 155, 156, 156(3)Penal Code, 1860 (IPC) - Section 164, 326A, 326B, 354, 354A
High Courts23 Jul 2015Allowed
Dwarika Vs State of M.P.
Chhattisgarh High Court · (2015) 4 CGLJ 307
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 437-APenal Code, 1860 (IPC) - Section 376(1)
High Courts21 Jul 2015Allowed
Malti Devi Tripathi Vs Mukesh Tiwari
Chhattisgarh High Court · (2017) ACJ 277
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts21 Jul 2015Allowed
Pandri Rao Sawalkar Vs State of C.G.
Chhattisgarh High Court · (2015) 4 CGLJ 311
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts21 Jul 2015Allowed
Malti Devi Tripathi and Others Vs Mukesh Tiwari and Others
Chhattisgarh High Court · (2015) 4 CGLJ 232
High Courts21 Jul 2015Dismissed
Jagdish Chand Pasharija Vs Bal Ram Singh Yadav
Chhattisgarh High Court · AIR 2015 Chh 190
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 22, Order 22 Rule 3, Order 22 Rule 5, Order 7 Rule 11
High Courts20 Jul 2015Allowed
Santru and Others Vs State of C.G.
Chhattisgarh High Court · (2015) 4 CGLJ 334
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307, 34
High Courts20 Jul 2015
Union of India Vs Chhattisgarh Electricity Co. Ltd.
Chhattisgarh High Court · (2015) 325 ELT 24
Central Excises and Salt Act, 1944 - Section 11A, 11A(1), 11AA
High Courts20 Jul 2015Dismissed
Pratibha Tiwari Vs The State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 07 CHH CK 0017
Constitution of India, 1950 - Article 226
High Courts17 Jul 2015Dismissed
Tejram and Others Vs Sukmati and Others
Chhattisgarh High Court · (2015) 07 CHH CK 0015
Motor Vehicles Act, 1988 - Section 163-A, 2(30), 50
High Courts17 Jul 2015Dismissed
C.M. Makhija Vs The Chairman cum Managing Director, South Eastern Coalfields Limited and Others
Chhattisgarh High Court · (2015) 07 CHH CK 0012
Arbitration and Conciliation Act, 1996 - Section 11(6), 8Partnership Act, 1932 - Section 69, 69(3)
High Courts16 Jul 2015Dismissed
T.R.U. Nair Vs The State of Chhattisgarh
Chhattisgarh High Court · (2015) LabIC 3942
Army Act, 1950 - Section 20, 22Chhattisgarh Municipal Act, 1961 - Section 20, 94(4)Constitution of India, 1950 - Article 226, 227
High Courts16 Jul 2015Dismissed
Ramendra Kishore Prasad Vs S. Bhattacharya and Others
Chhattisgarh High Court · (2015) LabIC 3430
Constitution of India, 1950 - Article 226, 32
High Courts16 Jul 2015Allowed
Sunanda Dutta Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) LabIC 4122
Constitution of India, 1950 - Article 14, 16, 226