High Courts02 Sept 2015Dismissed
State of M.P. Vs Ravindra Yadav and Others
Chhattisgarh High Court · (2015) 4 CGLJ 287
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 186, 34, 353
COURT ARCHIVE
Chhattisgarh High Court judgments, 2015
302 judgments · page 4 of 16
High Courts01 Sept 2015Partly Allowed
Santosh Naik Vs State of C.G.
Chhattisgarh High Court · (2015) 4 CGLJ 303
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 91Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C)
High Courts27 Aug 2015Allowed
Siyaram Vs State of M.P.
Chhattisgarh High Court · (2015) 4 CGLJ 316
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 437APenal Code, 1860 (IPC) - Section 376(1), 450
High Courts27 Aug 2015Partly Allowed
Laldev Bhuihar Vs State of C.G.
Chhattisgarh High Court · (2015) 4 CGLJ 336
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 300, 302, 304
High Courts26 Aug 2015Partly Allowed
Chubul and Others Vs State of C.G.
Chhattisgarh High Court · (2015) 4 CGLJ 326
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304, 34
High Courts26 Aug 2015Allowed
Vyas Narayan Vs State of M.P.
Chhattisgarh High Court · (2015) 4 CGLJ 273
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 437APenal Code, 1860 (IPC) - Section 376, 450
High Courts24 Aug 2015Dismissed
Meghraj Sinha Vs State of C.G. and Others
Chhattisgarh High Court · (2015) 4 CGLJ 322 : (2015) LabIC 4649
Constitution of India, 1950 - Article 14
High Courts24 Aug 2015Partly Allowed
Mohan Lal Vs State of M.P.
Chhattisgarh High Court · (2015) 4 CGLJ 330
Criminal Procedure Code, 1973 (CrPC) - Section 437-APenal Code, 1860 (IPC) - Section 120B, 120-B, 201, 302, 304
High Courts21 Aug 2015Disposed off
A.K.R. Transport Vs Kamakshi Shipping
Chhattisgarh High Court · (2015) ALLMR(Cri) 646
Constitution of India, 1950 - Article 141Criminal Procedure Code, 1973 (CrPC) - Section 482General Clauses Act, 1897 - Section 5(3), 6
High Courts18 Aug 2015Allowed
Veer Bhadra Sahu Vs State of C.G.
Chhattisgarh High Court · (2015) 4 CGLJ 230
Arms Act, 1959 - Section 25, 27(1)Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307
High Courts17 Aug 2015Allowed
Chinta Ram Vs State of M.P.
Chhattisgarh High Court · (2015) 4 CGLJ 341
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 437APenal Code, 1860 (IPC) - Section 376, 450
High Courts14 Aug 2015Allowed
Sampurnanand Singh and Others Vs State of C.G. and Others
Chhattisgarh High Court · (2015) 4 CGLJ 384
Criminal Procedure Code, 1973 (CrPC) - Section 438, 482Penal Code, 1860 (IPC) - Section 120-B, 406, 409, 420, 463
High Courts14 Aug 2015Dismissed
SAV Steels Private Limited Vs Ekta Ispat and Power Limited
Chhattisgarh High Court · (2015) 08 CHH CK 0002
Arbitration and Conciliation Act, 1996 - Section 11, 11(3), 16, 16(1), 16(2)Stamp Act, 1899 - Section 33, 33(2), 35, 36, 42(1)
High Courts12 Aug 2015Allowed
Bhola Prasad Sav (Gupta) Vs State of M.P.
Chhattisgarh High Court · (2015) 4 CGLJ 358
Criminal Procedure Code, 1973 (CrPC) - Section 437AEssential Commodities Act, 1955 - Section 3, 7, 7(1)(a)(ii)
High Courts10 Aug 2015Allowed
Digeshwar Sahu Vs State of C.G.
Chhattisgarh High Court · (2015) 4 CGLJ 228
Criminal Procedure Code, 1973 (CrPC) - Section 161, 439Penal Code, 1860 (IPC) - Section 363, 366, 376Protection of Women From Domestic Violence Act, 2005 - Section 4
High Courts10 Aug 2015Allowed
Mangal Chand Tandan Vs State of C.G.
Chhattisgarh High Court · (2015) 4 CGLJ 217
High Courts10 Aug 2015Allowed
Mangal Vs State of C.G.
Chhattisgarh High Court · (2015) 4 CGLJ 370
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts07 Aug 2015Allowed
Yadho Prasad Vs State of M.P.
Chhattisgarh High Court · (2015) 4 CGLJ 347
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 437APenal Code, 1860 (IPC) - Section 304B
High Courts06 Aug 2015Partly Allowed
Sarma Nag and Others Vs State of C.G.
Chhattisgarh High Court · (2015) 4 CGLJ 365
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 304, 34
High Courts06 Aug 2015Allowed
Gudda Vs State of M.P.
Chhattisgarh High Court · (2015) 4 CGLJ 296
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 437APenal Code, 1860 (IPC) - Section 376(1), 450