High Courts16 Jul 2015Allowed
M.K. Saha Vs Rashtriya Pariyojana Nirman Nigam
Chhattisgarh High Court · (2015) 07 CHH CK 0011
Arbitration Act, 1940 - Section 16, 17, 20, 21, 30
COURT ARCHIVE
Chhattisgarh High Court judgments, 2015
302 judgments · page 6 of 16
High Courts16 Jul 2015Dismissed
Sudhir Kumar Bhole and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) 07 CHH CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 109, 120B, 120-B, 409, 420Prevention of Corruption Act, 1988 - Section 11, 13 (2), 13(1)(d), 13(1)(e), 13(2)
High Courts15 Jul 2015Allowed
Pinki Vs State of C.G.
Chhattisgarh High Court · (2015) 4 CGLJ 226
Penal Code, 1860 (IPC) - Section 34, 420, 467
High Courts15 Jul 2015Allowed
Prakash Chand Soni Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 07 CHH CK 0010
High Courts15 Jul 2015Dismissed
Deenbandhu and Others Vs Birajho Bai
Chhattisgarh High Court · AIR 2015 Chh 136 : (2016) 1 CCR 316
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1), 125(1)(d)Family Courts Act, 1984 - Section 19(4)Hindu Adoptions and Maintenance Act, 1956 - Section 20
High Courts14 Jul 2015Dismissed
Shukrajit Nayak Vs Roshanlal Agrawal and Others
Chhattisgarh High Court · (2015) 07 CHH CK 0035
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, Order 7 Rule 11Representation of the People Act, 1951 - Section 1(b), 123(7), 83, 83(1), 83(1)(a)
High Courts14 Jul 2015Dismissed
President, Parent-Teacher Association and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 07 CHH CK 0021
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4Industrial Disputes Act, 1947 - Section 17B
High Courts14 Jul 2015Partly Allowed
President, Parent Teacher Association and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 147 FLR 61 : (2015) LLR 1052
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4Industrial Disputes Act, 1947 - Section 17-B
High Courts10 Jul 2015Allowed
Faimida Begum Vs Mahesh Kumar
Chhattisgarh High Court · (2017) 2 ACC 44 : (2017) ACJ 201
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts10 Jul 2015Dismissed
Om Prakash Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) 4 CGLJ 555 : (2015) CriLJ 4731
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
High Courts09 Jul 2015Disposed off
Rupesh Vs Siddhi Patel
Chhattisgarh High Court · (2015) 4 CGLJ 128
Constitution of India, 1950 - Article 22(1)Easements Act, 1882 - Section 15Family Courts Act, 1984 - Section 13, 19
High Courts08 Jul 2015Allowed
Resham Dhritlahare Vs State of C.G.
Chhattisgarh High Court · (2015) 4 CGLJ 261
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 34, 363, 366, 376Protection of Children from Sexual Offences Act, 2012 - Section 10, 4, 6
High Courts08 Jul 2015Partly Allowed
R. Jairam Iyer Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) 4 CGLJ 81 : (2016) CriLJ 74
Criminal Procedure Code, 1973 (CrPC) - Section 173, 397, 401, 482Penal Code, 1860 (IPC) - Section 201, 304-A, 370, 468, 88
High Courts07 Jul 2015Allowed
Ajay Singh Rajput and Others Vs State of C.G. and Others
Chhattisgarh High Court · AIR 2015 Chh 157
Constitution of India, 1950 - Article 52Evidence Act, 1872 - Section 4Pharmacy Act, 1948 - Section 10, 19, 19(a), 20, 21
High Courts07 Jul 2015Partly Allowed
Bhuneshwar Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) CriLJ 4580
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 304
High Courts07 Jul 2015Allowed
Itwari Beldar Vs State of C.G.
Chhattisgarh High Court · (2015) 4 CGLJ 157
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts07 Jul 2015Allowed
Harnarayan Sharma Vs Paras Vaid
Chhattisgarh High Court · (2015) 4 CGLJ 54
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1, Order 7 Rule 14, Order 7 Rule 14(3), 151
High Courts06 Jul 2015Allowed
Raipur Construction Private Limited Vs State of Chhattisgarh and Others
Chhattisgarh High Court · AIR 2015 Chh 151 : (2016) 1 BC 250
Constitution of India, 1950 - Article 14, 226
High Courts06 Jul 2015
Kuldeep Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) CriLJ 4374
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 279, 304-A, 337
High Courts02 Jul 2015Allowed
Shakrajeet Nayak and Others Vs State of C.G. and Others
Chhattisgarh High Court · (2015) 4 CGLJ 150
Criminal Procedure Code, 1973 (CrPC) - Section 321Penal Code, 1860 (IPC) - Section 147, 186, 320, 320(1), 320(2)