Penal Code, 1860 (IPC) - Section 294, 323, 34, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 18, 3(1)(x)

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High Courts23 Jun 2015Dismissed

Mohan Singh Gond Vs State of Chhattisgarh

Chhattisgarh High Court · (2015) CriLJ 4593

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304, 307

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High Courts17 Jun 2015Allowed

Jidhan and Others Vs State of C.G.

Chhattisgarh High Court · (2015) 4 CGLJ 65

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 147, 149, 186, 294, 332

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High Courts15 Jun 2015Disposed Off

Rina Bai Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2015) 06 CHH CK 0006

Chhattisgarh Land Revenue Code, 1959 - Section 230, 231, 258Constitution of India, 1950 - Article 309, 310, 310(2), 311Criminal Procedure Code, 1973 (CrPC) - Section 59

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High Courts15 Jun 2015Dismissed

Bhuneshwar Prasad Verma and Others Vs State of Madhya Pradesh

Chhattisgarh High Court · (2015) CriLJ 3771

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7(A)Penal Code, 1860 (IPC) - Section 148, 149, 302, 450

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High Courts08 Jun 2015

Hitendra Kumar Soni Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2015) 3 CGLJ 529

Chhattisgarh High Court (Appeal to Division Bench) Act, 2006 - Section 2, 2(1)Constitution of India, 1950 - Article 226Family Courts Act, 1984 - Section 19(1)

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High Courts05 Jun 2015Dismissed

Bhuneshwar Prasad Verma and Others Vs State of M.P.

Chhattisgarh High Court · (2015) 4 CGLJ 27

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7(A)Penal Code, 1860 (IPC) - Section 148, 149, 302, 450

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High Courts04 Jun 2015Allowed

Jagturam and Others Vs State of C.G.

Chhattisgarh High Court · (2015) 3 CGLJ 334

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 304-B, 34

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High Courts15 May 2015Dismissed

Junaid Sheikh Vs State of C.G.

Chhattisgarh High Court · (2015) 3 CGLJ 501

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376

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High Courts15 May 2015Allowed

Aruna Dixit Vs State of C.G. and Others

Chhattisgarh High Court · AIR 2015 Chh 170 : (2015) 4 CGLJ 1

Banking Regulation Act, 1949 - Section 22, 56, 56(d), 5AConstitution of India, 1950 - Article 226

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High Courts15 May 2015Dismissed

Om Prakash Agarwal Vs State of Chhattisgarh and Others

Chhattisgarh High Court · AIR 2015 Chh 140 : (2015) 3 CGLJ 578

Constitution of India, 1950 - Article 14, 226, 227Mines and Minerals (Development and Regulation) Act, 1957 - Section 11, 11(2), 11(3), 11(4), 30

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High Courts15 May 2015Allowed

Santoshi Bai Vs Gangaram and Others

Chhattisgarh High Court · (2015) 3 CGLJ 540 : (2015) CriLJ 3600 : (2016) 1 Crimes 394 : (2015) 3 DMC 854 : (2015) 4 RCR(Civil) 644 : (2015) 4 RCR(Criminal) 596

Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 2, 2(a)

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High Courts15 May 2015Dismissed

Dilip Kumar Diwan Vs State of Chhattisgarh

Chhattisgarh High Court · (2015) 3 CGLJ 88 : (2015) 3 RCR(Criminal) 159

Criminal Procedure Code, 1973 (CrPC) - Section 439Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)

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High Courts15 May 2015Dismissed

Bhuneshwar Prasad Yadav Vs Badridhar Diwan

Chhattisgarh High Court · AIR 2015 Chh 101 : (2015) 3 CGLJ 66

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a)Constitution of India, 1950 - Article 191, 191(1)(a), 309Representation of the People Act, 1951 - Section 100, 80, 80-A, 86(1)

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