COURT ARCHIVE

Chhattisgarh High Court judgments, 2015

302 judgments · page 9 of 16

High Courts28 Apr 2015

Office Reference Vs R.B. Tripathi and Others

Chhattisgarh High Court · (2015) 04 CHH CK 0007

Constitution of India, 1950 - Article 136, 215, 338Contempt of Courts Act, 1971 - Section 10, 12, 3Criminal Procedure Code, 1973 (CrPC) - Section 195

High Courts27 Apr 2015Dismissed

Gopal Ram and Others Vs State of C.G.

Chhattisgarh High Court · (2015) 3 CGLJ 253

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 9Penal Code, 1860 (IPC) - Section 279, 337

High Courts27 Apr 2015Dismissed

Sukul Ram and Others Vs State of C.G.

Chhattisgarh High Court · (2015) 3 CGLJ 247

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 323

High Courts24 Apr 2015Allowed

Laxman Prasad Vs Laxmi Prasad and Others

Chhattisgarh High Court · (2015) 3 CGLJ 161

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27 (b), Order 41 Rule 27(1), 100

High Courts21 Apr 2015Dismissed

Shyam Kishore Agrawal Vs Commissioner, Nagar Palika Nigam, Raipur

Chhattisgarh High Court · (2015) 3 CGLJ 198

Civil Procedure Code, 1908 (CPC) - Section 100, 100(4)

High Courts21 Apr 2015Dismissed

Mohan Jain Vs Sarpanch, Gram Panchayat Mudhkusra and Others

Chhattisgarh High Court · (2015) 3 CGLJ 107

Chhattisgarh Land Revenue Code, 1959 - Section 251Civil Procedure Code, 1908 (CPC) - Section 100, 100(4), 80

High Courts20 Apr 2015Dismissed

Road Lines, Partnership Firm and Others Vs Rajkunwar Bai and Others

Chhattisgarh High Court · (2015) 3 CGLJ 482

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 23-ASpecific Relief Act, 1963 - Section 16, 16(c)

High Courts20 Apr 2015Dismissed

Lalji Chandravanshi Vs Akhbar Bhai and Others

Chhattisgarh High Court · AIR 2015 Chh 113

Chhattisgarh Excise Act, 1915 - Section 34(1)(A)Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, Order 6 Rule 2(1), Order 7 Rule 11Representation of the People Act, 1951 - Section 1(b), 100, 100(1)(d)(ii), 123, 123(8)

High Courts17 Apr 2015Dismissed

Roshni Rajput Vs Manoj Rajput

Chhattisgarh High Court · (2015) 3 CGLJ 462

Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125Dowry Prohibition Act, 1961 - Section 4

High Courts16 Apr 2015Partly Allowed

Ramdayal Verma Vs State of M.P.

Chhattisgarh High Court · (2015) 4 CGLJ 245

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 161, 165-A

High Courts16 Apr 2015Dismissed

Dropadibai and Others Vs State of M.P.

Chhattisgarh High Court · (2015) 3 CGLJ 129 : (2015) CriLJ 4252

Criminal Procedure Code, 1973 (CrPC) - Section 313, 437-APenal Code, 1860 (IPC) - Section 201, 302

High Courts16 Apr 2015Dismissed

Agra Bai and Others Vs Rajendra Kumar Awadhiya and Others

Chhattisgarh High Court · AIR 2015 Chh 98 : (2015) 3 CGLJ 241

Hindu Minority and Guardianship Act, 1956 - Section 8, 8(2)

High Courts10 Apr 2015Partly Allowed

Vidyadhar Aghariya Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2015) 04 CHH CK 0006

Chhattisgarh Land Revenue Code, 1959 - Section 50Constitution of India, 1950 - Article 227Madhya Pradesh Land Revenue Code, 1959 - Section 165(6), 170-B, 44(2)

High Courts09 Apr 2015Allowed

Managing Director, M.P. State Marketing Federation and Others Vs Registrar, Co-operative Societies and Others

Chhattisgarh High Court · (2015) 04 CHH CK 0002

Constitution of India, 1950 - Article 227Madhya Pradesh Co-operative Societies Act, 1960 - Section 64, 66, 66(1), 66(3), 78

High Courts08 Apr 2015Dismissed

Kesarmani Das and Others Vs Rewati Bai and Others

Chhattisgarh High Court · (2015) 3 CGLJ 174 : (2015) 3 MPJR 26

Evidence Act, 1872 - Section 114Specific Relief Act, 1963 - Section 26, 26(1), 26(1)(a), 31

High Courts08 Apr 2015Dismissed

Ashish Kumar Sahu Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2015) 145 FLR 937 : (2015) LabIC 2414

Penal Code, 1860 (IPC) - Section 302

High Courts07 Apr 2015Dismissed

Shivraj Singh Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2015) 04 CHH CK 0023

High Courts07 Apr 2015Dismissed

Lodhi Vs State of C.G.

Chhattisgarh High Court · (2015) 3 CGLJ 168 : (2015) 3 MPJR 4

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 328Penal Code, 1860 (IPC) - Section 302, 323

High Courts07 Apr 2015Allowed

Power Grid Corporation of India Ltd. Vs State of Madhya Pradesh and Others

Chhattisgarh High Court · AIR 2015 Chh 90

Government Grants Act, 1895 - Section 2, 3Registration Act, 1908 - Section 17, 17(1)(d), 17(2), 17(2)(vii), 48

High Courts06 Apr 2015Dismissed

Promod Kumar Gajbhiye Vs The State of Chhattisgarh and Others

Chhattisgarh High Court · (2015) 146 FLR 20

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1Constitution of India, 1950 - Article 21, 226, 227, 32