High Courts13 Mar 2015Allowed
Prakash and Others Vs State of C.G.
Chhattisgarh High Court · (2015) 2 CGLJ 517
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 201, 302, 34
COURT ARCHIVE
Chhattisgarh High Court judgments, 2015
302 judgments · page 11 of 16
High Courts13 Mar 2015Disposed off
Paltu Ram Sahu and Others Vs Devi Prasad Thakur and Others
Chhattisgarh High Court · (2015) 2 CGLJ 527 : (2015) 145 FLR 478 : (2015) 2 LLJ 765
Employees Compensation Act, 1923 - Section 19, 3, 4, 4A, 4-A(1)
High Courts13 Mar 2015Allowed
Prakash Kumar Vs Kanahiya Lal Agrawal and Others
Chhattisgarh High Court · (2015) 3 CGLJ 465
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11General Clauses Act, 1897 - Section 6
High Courts12 Mar 2015Allowed
Prabhat Sinha and Others Vs State of C.G.
Chhattisgarh High Court · (2015) 3 CGLJ 263
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 304, 34, 364
High Courts11 Mar 2015Partly Allowed
Kamta Prasad Vs State of M.P.
Chhattisgarh High Court · (2015) 4 CGLJ 239
Penal Code, 1860 (IPC) - Section 307, 326
High Courts11 Mar 2015Disposed off
Pappu Singh Vs Indra Kumar Sahu and Others
Chhattisgarh High Court · (2015) 3 CGLJ 343
High Courts11 Mar 2015Dismissed
Shyam Rice and Perboilling Unit No. 1 Vs Krishi Upaj Mandi Samiti and Others
Chhattisgarh High Court · AIR 2015 Chh 106
Constitution of India, 1950 - Article 226
High Courts11 Mar 2015Dismissed
Arvind Kumar Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 1 CCR 298 : (2015) 3 CGLJ 283 : (2015) CriLJ 3268
Penal Code, 1860 (IPC) - Section 323, 341, 354, 354-B
High Courts11 Mar 2015Allowed
Vikki Tiwari Vs State of C.G.
Chhattisgarh High Court · (2015) 2 CGLJ 374
Criminal Procedure Code, 1973 (CrPC) - Section 439Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, 53Penal Code, 1860 (IPC) - Section 302
High Courts11 Mar 2015Disposed off
Adheshwari Watti and Others Vs Kamlesh Watti
Chhattisgarh High Court · (2015) 2 CGLJ 502 : (2015) 2 MPHT 101 : (2015) 2 MPJR 32
Criminal Procedure Code, 1973 (CrPC) - Section 125, 126, 126(2), 482Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 6
High Courts10 Mar 2015Allowed
Arun Kumar Mittal Vs State of C.G.
Chhattisgarh High Court · (2015) 3 CGLJ 344
Penal Code, 1860 (IPC) - Section 34, 341, 365, 384
High Courts10 Mar 2015
Bedanti Tiwari Vs Bhaiyalal Rajwade and Others
Chhattisgarh High Court · AIR 2015 Chh 64
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 14Constitution of India, 1950 - Article 141, 142, 19(1), 19(1)(a), 32Penal Code, 1860 (IPC) - Section 171-A(b), 171-C
High Courts09 Mar 2015Allowed
Chhaya Roy and Others Vs Keshav Das R. Jadwani and Others
Chhattisgarh High Court · (2015) 3 CGLJ 21 : (2016) 1 MhLj 19 : (2015) 3 MPHT 14
Criminal Procedure Code, 1973 (CrPC) - Section 397, 397(3), 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts09 Mar 2015
Pramod Kumar Lal Vs State of M.P.
Chhattisgarh High Court · (2015) 3 CGLJ 308 : (2015) 2 MPJR 49
Penal Code, 1860 (IPC) - Section 161, 165-A
High Courts06 Mar 2015Dismissed
Rameshwar Kaushik and Others Vs Pramila Bai Loniya and Others
Chhattisgarh High Court · (2015) 3 CGLJ 427
Motor Vehicles Act, 1988 - Section 163-A, 173
High Courts04 Mar 2015Partly Allowed
Tarachand Vs State of M.P.
Chhattisgarh High Court · (2015) 3 CGLJ 327 : (2015) 3 MPHT 33
Constitution of India, 1950 - Article 366Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 437-APenal Code, 1860 (IPC) - Section 354, 442, 451
High Courts04 Mar 2015Dismissed
Vijay Dewangan Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) ALLMR(Cri) 341 : (2015) 3 CGLJ 392 : (2015) 2 MPHT 88
Criminal Procedure Code, 1973 (CrPC) - Section 299, 437, 438, 438(1), 82Penal Code, 1860 (IPC) - Section 34, 420
High Courts03 Mar 2015Dismissed
Suraj Lal Chandra Vs South Eastern Coalfields Limited and Others
Chhattisgarh High Court · (2015) LabIC 4659
Constitution of India, 1950 - Article 227Mines Act, 1952 - Section 48(1)(c)
High Courts03 Mar 2015Allowed
Jayaswal Neco Industries Ltd. Vs State of C.G. and Others
Chhattisgarh High Court · (2015) 4 CGLJ 219 : (2015) 3 MPHT 1
Transfer of Property Act, 1882 - Section 105
High Courts02 Mar 2015Allowed
Mayanka Upadhyay Vs State of C.G. and Others
Chhattisgarh High Court · (2015) 4 CGLJ 198