High Courts04 Dec 2015Dismissed
Laxmin Bai Vs Marse Power & Steel Limited
Chhattisgarh High Court · (2016) 3 CivilLJ 197
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Section 115, Section 96Limitation Act, 1963 - Section 5
COURT ARCHIVE
Chhattisgarh High Court judgments, 2015
302 judgments · page 2 of 16
High Courts03 Dec 2015Allowed
Khalsa Education Society Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 2 CGLJ 4
Constitution of India, 1950 - Article 226, Article 30(1)Madhya Pradesh Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ko Padachyut Karne, Sewa Se Hatane Sambandhi Prakriya) Niyam, 1983 - Rule 12(3)(b)Madhya Pradesh Ashaskiya Shikshan Sansthan (Anudan Ka Praday) Adhiniyam, 1978 - Section 6(a)(iii)
High Courts03 Dec 2015Allowed
Khalsa Education Society Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 12 CHH CK 0014
Constitution of India, 1950 - Article 226, 30, 30(1)Madhya Pradesh Ashaskiya Shikshan Sanstha Anudan Ka Pradaya Adhiniyam, 1978 - Section 10, 6, 6(a)(ii), 6(a)(iii), 6(a)(iii)(iv)Orissa Education Act, 1969 - Section 10A
High Courts02 Dec 2015Dismissed
Suresh Kumar Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 2 CGLJ 208
Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts01 Dec 2015
Ram Sharan Lal Tripathi Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) AIR (Chh) 17
Constitution of India, 1950 - Article 12, 136, 226, 227, 228
High Courts01 Dec 2015Allowed
Virodhan Ram and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) LabIC 235
Chhattisgarh Land Revenue Code, 1959 - Section 165(6)
High Courts30 Nov 2015Dismissed
Navbharat Press Karmachari Kalyan Sangh Vs State of Chhattisgarh
Chhattisgarh High Court · (2017) 1 CLR 333
Industrial Disputes Act, 1947 - Section 10
High Courts30 Nov 2015Dismissed
Navbharat Press Karmachari Kalyan Sangh Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 11 CHH CK 0012
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10, 10(1), 10(2), 10A, 12Payment of Wages Act, 1936 - Section 15
High Courts30 Nov 2015Allowed
Avinash Saloman Vs South Eastern Coalfields Limited and Others
Chhattisgarh High Court · (2016) LabIC 933
Constitution of India, 1950 - Article 12, 227Industrial Disputes Act, 1947 - Section 10A, 12(3), 17, 18, 18(1)
High Courts30 Nov 2015Allowed
Sarojni Bhoi Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 11 CHH CK 0007
Constitution of India, 1950 - Article 12, 14, 15, 16, 16(1)Criminal Procedure Code, 1973 (CrPC) - Section 125(1), 125(1)(d)
High Courts27 Nov 2015Allowed
Ramlal Sharma Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) 148 FLR 382 : (2016) LabIC 287
Constitution of India, 1950 - Article 300-A
High Courts24 Nov 2015Dismissed
Bharat Gond Vs State of Chhattisgarh
Chhattisgarh High Court · (2016) 2 CGLJ 186
Penal Code, 1860 (IPC) - Section 177, Section 302
High Courts24 Nov 2015Dismissed
Madhu Sahu and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 11 CHH CK 0002
Constitution of India, 1950 - Article 14, 16
High Courts23 Nov 2015Dismissed
Anusuiya Oti Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2016) 1 CGLJ 399 : (2016) LabIC 963
High Courts23 Nov 2015Dismissed
Vimla Diwan and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 11 CHH CK 0005
Constitution of India, 1950 - Article 14, 16
High Courts20 Nov 2015Allowed
Narayan Singh Paikra and Others Vs The Public Service Commission and Others
Chhattisgarh High Court · (2015) 11 CHH CK 0013
Constitution of India, 1950 - Article 14, 16(1)
High Courts18 Nov 2015Dismissed
Sukhnandan Ram Rajwade Vs The State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 11 CHH CK 0003
Constitution of India, 1950 - Article 226Registration of Births and Deaths Act, 1969 - Section 11, 12, 15, 25, 8
High Courts16 Nov 2015Dismissed
Vinod Rathore and Others Vs Commissioner, Bilaspur Municipal Corporation and Others
Chhattisgarh High Court · (2016) AIR (Chh) 23
Constitution of India, 1950 - Article 12, 226, 32
High Courts05 Nov 2015Allowed
Vijay Jamnik Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2015) 11 CHH CK 0009
Constitution of India, 1950 - Article 226, 243KRepresentation of the People Act, 1951 - Section 28-A
High Courts05 Nov 2015Disposed Off
C.H. Kodand Rao Vs Union of India and Others
Chhattisgarh High Court · (2015) 11 CHH CK 0008
Air Force Act, 1950 — Section 18Armed Forces Tribunals Act, 2007 — Section 3(o), 3(o)(ii), 14(1), 14(2)Army Act, 1950 — Section 18, 91(i), 94