High Courts10 Dec 2009Allowed
Dr. Purshottam Rao Choudhary Vs State of C.G. and Another
Chhattisgarh High Court · (2009) 12 CHH CK 0027
Constitution of India, 1950 — Article 14, 19, 21
COURT ARCHIVE
Chhattisgarh High Court judgments, 2009
527 judgments · page 2 of 27
High Courts10 Dec 2009Allowed
Smt. Ramkali and Another Vs Shripal Balecha and Others
Chhattisgarh High Court · (2009) 4 CGLJ 392
High Courts10 Dec 2009Dismissed
Pradeep Chopra Vs Sriram @ Shankar Lal Sahu and Another
Chhattisgarh High Court · (2009) 4 CGLJ 389 : (2010) 2 MPJR 98
Motor Vehicles Act, 1988 — Section 166
High Courts09 Dec 2009Dismissed
Balram Vs Chhediram Patel and Another
Chhattisgarh High Court · (2010) CriLJ 3202
Criminal Procedure Code, 1973 (CrPC) — Section 164, 397, 398, 399, 400Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Dec 2009
K.P. Choukse Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 4 MPJR 27
High Courts09 Dec 2009Allowed
New India Assurance Co. Ltd. Vs Bharatilal Gandre and Others
Chhattisgarh High Court · (2010) 2 MPJR 96
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 26 Rule 4Motor Vehicles Act, 1988 — Section 166
High Courts09 Dec 2009Allowed
Smt. Megha Hardikar and Others Vs State of C.G. and Another
Chhattisgarh High Court · (2009) 4 CGLJ 136
Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 482, 483Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts09 Dec 2009Dismissed
Ajay Gupta and Others Vs State of C.G. and Others
Chhattisgarh High Court · (2009) 4 CGLJ 143 : (2011) 8 RCR(Criminal) 1342
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 34, 341, 342, 365, 366
High Courts09 Dec 2009Allowed
Purushottam Mali and Another Vs Lochan Prasad Patel and Others
Chhattisgarh High Court · (2009) 4 CGLJ 148
Criminal Procedure Code, 1973 (CrPC) — Section 204, 239, 240, 244, 245(1)Penal Code, 1860 (IPC) — Section 34, 420
High Courts08 Dec 2009Allowed
Bedmati (Smt.) and Others Vs Khusi Ram and Others
Chhattisgarh High Court · (2011) 1 MPJR 41
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 14
High Courts08 Dec 2009Dismissed
P.S. Chouhan Vs Smt. Deoki Bai and Others
Chhattisgarh High Court · (2009) 4 CGLJ 131
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 109, 166, 182, 191, 192
High Courts07 Dec 2009Allowed
Divisional Forest Officer Vs Chamarin Bai and Another
Chhattisgarh High Court · (2009) 12 CHH CK 0058
Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 17B, 25, 25B, 25F, 25G
High Courts07 Dec 2009Dismissed
Naresh Sinha Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 2 CGLJ 100 : (2010) 1 MPHT 50 : (2010) 2 MPJR 103
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 13, 13(5), 17(3), 32(2)(b)
High Courts07 Dec 2009Dismissed
Sonal Jaiswal (Ku.) Vs Chhattisgarh Swami Vivekanand Technical University, Durg
Chhattisgarh High Court · (2010) 3 MPJR 106
High Courts07 Dec 2009Allowed
Moti Ram Vs Industrial Court of M.P. (Now Chhattisgarh) and Others
Chhattisgarh High Court · (2010) 4 MPJR 28
Constitution of India, 1950 — Article 226Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3), 61
High Courts07 Dec 2009Allowed
Ashok Kumar and Others Vs State of M.P.
Chhattisgarh High Court · (2009) 4 CGLJ 385 : (2011) 8 RCR(Criminal) 1348
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 498A
High Courts07 Dec 2009Allowed
Bhairav Prasad Mishra Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 3 MPJR 124
Penal Code, 1860 (IPC) — Section 153, 298, 355, 504
High Courts07 Dec 2009Allowed
Ram Krishna Gupta (Dr.) and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2010) 3 MPJR 110
High Courts07 Dec 2009Dismissed
Chandra Shekhar Prasad Gupta Vs State of CG and Others
Chhattisgarh High Court · (2009) 12 CHH CK 0003
Constitution of India, 1950 — Article 14, 16
High Courts04 Dec 2009Allowed
Baldeo Ram Vs South Eastern Coal Fields Ltd. and Another
Chhattisgarh High Court · (2011) 1 MPJR 99