CourtKutchehry.com

COURT ARCHIVE

Chhattisgarh High Court judgments, 2013

456 judgments · page 21 of 23

High Courts23 Jan 2013

Vijay Kumar Dhruv Vs State of Chhattisgarh

Chhattisgarh High Court · (2013) 1 CGLJ 469 : (2013) CriLJ 1786

Criminal Procedure Code, 1973 (CrPC) — Section 161, 304, 313, 328Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 304, 84
Read judgment
High Courts23 Jan 2013Allowed

Ramsurat alias Surta Vs State of M.P.

Chhattisgarh High Court · (2013) 1 BLJ 511 : (2013) 1 CG.L.R.W. 376 : (2013) 2 CGLJ 399 : (2013) CriLJ 3974 : (2013) 2 Crimes 175 : (2013) 2 MPHT 39

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 34, 342, 354, 376, 376(2)(g)
Read judgment
High Courts22 Jan 2013Allowed

Mohd. Saleem and Others Vs Ejaj Ahmed

Chhattisgarh High Court · (2013) 2 CGLJ 418 : (2013) 2 MPHT 102 : (2013) 2 MPJR 142

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 43 Rule 1(t), Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 2
Read judgment
High Courts21 Jan 2013Dismissed

Israiel alias Gontu Vs State of Chhattisgarh

Chhattisgarh High Court · (2013) 1 BLJ 521 : (2013) 1 CGBCLJ 367 : (2013) 2 CGLJ 109 : (2013) 1 Crimes 664 : (2013) 2 MPHT 17

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(b), 41, 42, 43, 50
Read judgment
High Courts18 Jan 2013Dismissed

Brijmohan Singh Vs Saroj Pandey

Chhattisgarh High Court · AIR 2013 Chh 141 : (2013) 2 BLJ 150 : (2013) 1 CGBCLJ 536 : (2013) 2 MPJR 8

Criminal Procedure Code, 1973 (CrPC) — Section 200Evidence Act, 1872 — Section 3Representation of the People Act, 1951 — Section 100, 101, 123(1), 80, 80A
Read judgment
High Courts16 Jan 2013

Shriram Pandey and Others Vs State of Madhya Pradesh

Chhattisgarh High Court · (2013) 1 CG.L.R.W. 383 : (2013) 2 CGBCLJ 480 : (2013) 1 CGBCLJ 275 : (2013) 2 CGLJ 43 : (2013) 4 MPHT 56

Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 313, 370, 392Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113A, 113B, 114
Read judgment
High Courts15 Jan 2013

Kaushal Prasad Vs State of Chhattisgarh

Chhattisgarh High Court · (2013) 3 ACC 300 : (2013) 3 BLJ 225 : (2013) 2 CGLJ 106 : (2013) CriLJ 1653

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304A
Read judgment