COURT ARCHIVE

Chhattisgarh High Court judgments, 2013

456 judgments · page 19 of 23

High Courts19 Feb 2013Dismissed

P. Rammurti Defendant Vs Radhamohan Agrawal

Chhattisgarh High Court · (2013) 2 BLJ 367 : (2013) 1 CGBCLJ 563 : (2013) 2 CGLJ 258 : (2013) 2 MPHT 80 : (2013) 2 MPJR 52

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)(e), 12(1)(h)
High Courts14 Feb 2013Dismissed

Rajendra Narang Vs State of Chhattisgarh

Chhattisgarh High Court · (2013) 3 BLJ 422 : (2013) 1 CGBCLJ 488 : (2013) 2 CGLJ 439 : (2013) CriLJ 2669 : (2013) 2 MPHT 105

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts07 Feb 2013Disposed Off

Smt. Rakhi Patel Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2013) 2 CGBCLJ 137 : (2013) 3 CGLJ 638 : (2013) 3 MPHT 66 : (2013) 3 MPJR 131

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 173, 190, 192Penal Code, 1860 (IPC) — Section 34, 409, 420, 467, 468
High Courts07 Feb 2013Dismissed

Bharat Prasad Sharma Vs Union of India and Others

Chhattisgarh High Court · (2013) 1 CGBCLJ 460 : (2013) 2 MPJR 78

Chhattisgarh High Court (Appeal to Division Bench) Act, 2006 — Section 2, 2(1)Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 226, 227, 311