High Courts07 Mar 2013Dismissed
KiranoJha Vs State of C.G. and Others
Chhattisgarh High Court · (2013) 2 CGBCLJ 366 : (2013) 3 CGLJ 154
COURT ARCHIVE
Chhattisgarh High Court judgments, 2013
456 judgments · page 18 of 23
High Courts07 Mar 2013
Ashutosh Vyas Vs State of Chhattisgarh and Others
Chhattisgarh High Court · AIR 2013 Chh 129 : (2013) 2 CGBCLJ 379 : (2013) 3 MPHT 43
High Courts06 Mar 2013Dismissed
M/s. Shankar Glass and Frame Stores Vs M/s. Shah Mill Stores
Chhattisgarh High Court · (2013) 3 BLJ 220 : (2013) 2 CGBCLJ 143 : (2013) 3 CGLJ 13 : (2013) 3 MPHT 110 : (2013) 3 MPJR 65
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)(f)
High Courts05 Mar 2013Dismissed
Amar Singh (Dead) Vs Bhojram
Chhattisgarh High Court · (2013) 4 CGLJ 226
High Courts05 Mar 2013Allowed
Tirathram @ Tilakram Chandravanshi Vs State of C.G.
Chhattisgarh High Court · (2013) 2 CGLJ 4
High Courts05 Mar 2013Allowed
Bhagvat Singh Vs State of C.G.
Chhattisgarh High Court · (2013) 2 CGLJ 361
High Courts04 Mar 2013Disposed Off
Mumtaj Khan Vs Krishi Upaj Mandi Samiti, Rajnandgaon
Chhattisgarh High Court · (2013) 4 CGLJ 366 : (2013) 3 MPJR 127
High Courts01 Mar 2013
Bagarsai Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 2 CGBCLJ 122 : (2013) 3 CGLJ 617 : (2013) 3 CGLJ 538 : (2013) CriLJ 2568
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts01 Mar 2013Partly Allowed
Smt. Shobha Kateliha and Another Vs State Bank of India and Others
Chhattisgarh High Court · AIR 2013 Chh 151 : (2013) 1 CG.L.R.W. 407 : (2013) 2 CGBCLJ 128 : (2013) 4 CGLJ 6 : (2013) 3 MPJR 77
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13
High Courts01 Mar 2013Dismissed
Ram Ashra Vs Chandrika Prasad and Others
Chhattisgarh High Court · AIR 2013 Chh 124 : (2013) 3 BLJ 177 : (2013) 3 CGLJ 579 : (2013) 2 CGLJ 431 : (2013) 3 MPHT 19 : (2013) 3 MPJR 62
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Feb 2013
Manharan Chandra and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 2 CGBCLJ 125 : (2013) 3 CGLJ 621 : (2013) CriLJ 2547 : (2013) 3 MPHT 9
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 302
High Courts27 Feb 2013
Vedram Hukum Singh Vs Tikaram and Others
Chhattisgarh High Court · AIR 2013 Chh 107 : (2013) 2 CGBCLJ 83 : (2013) 3 CGLJ 6
Hindu Succession Act, 1956 — Section 19, 4, 8, 8(a)Registration Act, 1908 — Section 17
High Courts27 Feb 2013Dismissed
Vipat Singh Vs Union of India and Others
Chhattisgarh High Court · (2013) 137 FLR 725 : (2013) LabIC 2024 : (2013) 3 MPJR 30
High Courts27 Feb 2013Allowed
Bhavat Yadav Vs State of C.G.
Chhattisgarh High Court · (2013) 2 CGLJ 335
High Courts26 Feb 2013Dismissed
Ishwar Prasad Vs Kashi Prasad and Others
Chhattisgarh High Court · AIR 2013 Chh 105 : (2013) 2 CGBCLJ 78 : (2013) 2 CGLJ 512 : (2013) 4 MPHT 32 : (2013) 3 MPJR 56
Evidence Act, 1872 — Section 92, 92(1)
High Courts25 Feb 2013
Deen Dayal Yadav and Another Vs State of M.P.
Chhattisgarh High Court · (2013) 4 CGLJ 375
High Courts25 Feb 2013
Tarendra Kumar Jha Vs The High Court of C.G. and Others
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 465 : (2013) 2 CGBCLJ 99
High Courts24 Feb 2013Dismissed
Ramkumar and Another Vs State of Madhya Pradesh
Chhattisgarh High Court · (2013) 1 CGBCLJ 518
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 363, 366, 376, 376(2)(g)
High Courts22 Feb 2013
Malikram Jatwar Vs State of Madhya Pradesh and Others
Chhattisgarh High Court · (2013) 2 BLJ 360 : (2013) 1 CGBCLJ 547 : (2013) 2 MPHT 83 : (2013) 3 MPJR 1