Constitution of India, 1950 — Article 16(1), 16(4)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33, 36

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High Courts04 Feb 2013Dismissed

Santosh Kumar Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2013) 2 CGBCLJ 81 : (2013) 1 CGBCLJ 455 : (2013) 4 CGLJ 371 : (2013) 3 CGLJ 112 : (2013) LabIC 1285 : (2013) 2 MPHT 111 : (2013) 3 MPJR 111

Constitution of India, 1950 — Article 14, 16(1), 226

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High Courts04 Feb 2013Dismissed

Gunanidhi Mishra Vs The Chairman, M.P. State Co-Operative Tribunal and Others

Chhattisgarh High Court · (2013) 1 CGLJ 460 : (2014) 2 MPJR 85

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High Courts04 Feb 2013Dismissed

Arun Shrivastava Vs Raigarh Regional Rural Bank and Another

Chhattisgarh High Court · (2013) 2 CGBCLJ 167 : (2013) 3 MPJR 115

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High Courts04 Feb 2013Dismissed

Kamayani Kashyap (Smt.) Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2013) 3 MPJR 118

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High Courts04 Feb 2013Allowed

Prem Prakash Sinha and Others Vs The State of Chhattisgarh and Others

Chhattisgarh High Court · (2013) 1 CG.L.R.W. 187 : (2013) 4 MPHT 47 : (2013) 2 MPJR 88

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High Courts04 Feb 2013Dismissed

Nand Kumar Sai Vs Speaker/Chairman, Chhattisgarh Legislative Assembly, Raipur and Others

Chhattisgarh High Court · (2013) 1 CGLJ 465 : (2013) 3 MPJR 113

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High Courts04 Feb 2013Allowed

Rajendra Prasad Sharma Vs State of M.P. and Others

Chhattisgarh High Court · (2013) 1 CG.L.R.W. 195 : (2013) 1 CGBCLJ 499 : (2013) 2 CGLJ 69 : (2013) LabIC 1322 : (2013) 3 MPHT 22 : (2013) 3 MPJR 67

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High Courts02 Feb 2013

Jagdeesh Choudhary Vs Board of Revenue and Others

Chhattisgarh High Court · (2013) 2 CG.L.R.W. 1

Constitution of India, 1950 — Article 227, 244Madhya Pradesh Land Revenue Code, 1959 — Section 165, 165(6), 170B

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High Courts01 Feb 2013Dismissed

Raju Alias Mahesh Ram Vs State of M.P.

Chhattisgarh High Court · (2013) 1 CGLJ 245

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High Courts01 Feb 2013

Ishwar Sharan Gupta Vs State of Chhattisgarh and Another

Chhattisgarh High Court · (2013) 1 CGBCLJ 456 : (2013) 1 CGBCLJ 326 : (2013) 2 MPJR 31

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High Courts31 Jan 2013

Maniram Tamrakar Vs Kunj Bihari Gahawai and Others

Chhattisgarh High Court · AIR 2013 Chh 125 : (2013) 2 BLJ 247 : (2013) 2 CGLJ 301 : (2013) 4 MPHT 22 : (2013) 2 MPJR 34

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High Courts31 Jan 2013Allowed

Ram Sagar Sinha Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2013) 1 CGBCLJ 569 : (2013) 2 MPJR 101

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High Courts30 Jan 2013Dismissed

Govind Singh Rajput Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2013) 1 CGBCLJ 493 : (2013) 3 MPJR 85

Chhattisgarh Municipal Act, 1961 — Section 32A, 32A(1), 32B, 32C, 32C(a)Madhya Pradesh Municipal Corporation Act, 1956 — Section 14C

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High Courts30 Jan 2013

Monnet Ispat and Energy Limited Vs Union of India and Others

Chhattisgarh High Court · AIR 2013 Chh 52 : (2013) ELR 511

Constitution of India, 1950 — Article 13, 143Electricity Act, 2003 — Section 10(2), 142, 15, 176, 176(1)

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High Courts29 Jan 2013Dismissed

Jhammanlal Vs State of Chhattisgarh

Chhattisgarh High Court · (2013) 1 CGBCLJ 522 : (2013) CriLJ 2589

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 376

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High Courts28 Jan 2013Allowed

Smt. H. Uttaramma Vs State of C.G. and Others

Chhattisgarh High Court · (2013) 2 CGBCLJ 547 : (2013) 3 CGLJ 125

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