High Courts08 Apr 2013
Chandra Shekhar Kotriwar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 3 CGLJ 315 : (2013) LabIC 3143
COURT ARCHIVE
Chhattisgarh High Court judgments, 2013
456 judgments · page 16 of 23
High Courts08 Apr 2013
B.M. Das Vs Chief General Manager, State Bank of India and Others
Chhattisgarh High Court · (2013) 2 CGBCLJ 299 : (2013) 138 FLR 1034 : (2013) LabIC 3179
High Courts08 Apr 2013Dismissed
H.R. Construction Vs Union of India and Others
Chhattisgarh High Court · AIR 2013 Chh 110 : (2013) 2 CGBCLJ 286
High Courts08 Apr 2013Dismissed
Smt. N.P. Henry Vs Bailadila Iron Ore Project and Another
Chhattisgarh High Court · (2013) 3 BLJ 216 : (2013) 2 CGBCLJ 269 : (2013) 3 CGLJ 435 : (2013) 3 MPHT 105
High Courts08 Apr 2013Dismissed
M.M. Sonwani Vs Registrar, High Court of Madhya Pradesh and Others
Chhattisgarh High Court · (2013) 2 CGBCLJ 278 : (2013) 3 CGLJ 550 : (2013) LabIC 2409
High Courts08 Apr 2013Allowed
Narhari Tripathi and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · AIR 2013 Chh 91 : (2013) 2 CG.L.R.W. 80 : (2013) 2 CGBCLJ 296
High Courts04 Apr 2013Dismissed
Jai Karan Vs State of Madhya Pradesh
Chhattisgarh High Court · (2013) 3 CGLJ 394 : (2013) CriLJ 4663
High Courts02 Apr 2013Allowed
Shri Bhagatram Vs State of Madhya Pradesh (Now State of Chhattisgarh)
Chhattisgarh High Court · (2013) 2 CGBCLJ 533 : (2013) 3 CGLJ 98 : (2013) 2 Crimes 710
Criminal Procedure Code, 1973 (CrPC) — Section 319Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 134, 302
High Courts22 Mar 2013Dismissed
Vijay Kumar Agrawal and Others Vs State of C.G. and Another
Chhattisgarh High Court · (2013) 2 CGBCLJ 553 : (2013) 3 CGLJ 116 : (2013) 3 MPHT 98
Land Acquisition Act, 1894 — Section 18, 23(1), 23(1A), 23(2), 28Limitation Act, 1963 — Section 14, 5
High Courts22 Mar 2013
Naresh Lal Shrivastava Vs State of C.G.
Chhattisgarh High Court · (2013) 4 CGLJ 385
High Courts22 Mar 2013Partly Allowed
Shriram Pandey and Others Vs State of Madhya Pradesh (now State of C.G.)
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 416 : (2013) 3 CGLJ 28 : (2013) 4 MPHT 85
Constitution of India, 1950 — Article 134, 136Criminal Procedure Code, 1973 (CrPC) — Section 161, 222, 313, 370, 379Dowry Prohibition Act, 1961 — Section 2, 4, 7
High Courts21 Mar 2013Allowed
Bhoklo Vs State of Madhya Pradesh
Chhattisgarh High Court · (2013) 2 CGBCLJ 335 : (2013) 3 CGLJ 205 : (2013) CriLJ 2858
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 437APenal Code, 1860 (IPC) — Section 302, 34, 450, 460
High Courts21 Mar 2013
State of M.P. Vs Bharat and Another
Chhattisgarh High Court · (2013) 2 CGBCLJ 327 : (2013) 3 CGLJ 167 : (2013) 3 Crimes 137 : (2013) 3 MPHT 49
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 306, 498A
High Courts21 Mar 2013
Mohan Lal Agrawal Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 2 CGBCLJ 350 : (2013) 2 CGBCLJ 170 : (2013) 3 CGLJ 162 : (2013) 3 MPHT 38
High Courts19 Mar 2013Dismissed
Ajay Parganiya Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 2 CGBCLJ 345 : (2013) 2 CGBCLJ 175 : (2013) 3 CGLJ 183 : (2013) 3 MPHT 32
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302
High Courts19 Mar 2013Dismissed
Parasram and Others Vs Shantilal and Another
Chhattisgarh High Court · (2013) 2 CG.L.R.W. 73 : (2013) 3 CGLJ 386 : (2013) 3 MPHT 88 : (2013) 4 MPJR 55
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1)(a), 12(1)(f), 12(1)(i)
High Courts19 Mar 2013Allowed
Pradeep Singh Rathor Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 255 : (2013) LTC 2
High Courts15 Mar 2013
Munna @ Chhote Munna @ Landhu, Somarsai and Khiru Ram Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 2 CGBCLJ 304 : (2013) 3 CGLJ 629
High Courts14 Mar 2013Allowed
Balram Sao @ Pingwa Sao Vs State of C.G.
Chhattisgarh High Court · (2013) 4 CGLJ 517