High Courts17 Jun 2013Dismissed
Surajmal Agrawal Vs Municipal Corporation and Another
Chhattisgarh High Court · (2013) 3 BLJ 140
COURT ARCHIVE
Chhattisgarh High Court judgments, 2013
456 judgments · page 13 of 23
High Courts17 Jun 2013Allowed
M/s. Agrawal Fuels Vs Indian Oil Corporation Limited and Another
Chhattisgarh High Court · (2013) 2 CG.L.R.W. 318
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3
High Courts14 Jun 2013Partly Allowed
Samsuddin and Another Vs State of C.G.
Chhattisgarh High Court · (2013) 2 BLJ 396 : (2013) 2 CG.L.R.W. 305 : (2013) 4 CGLJ 64
High Courts14 Jun 2013Allowed
Surendra Paswan Vs State of C.G.
Chhattisgarh High Court · (2013) 3 CGLJ 577
High Courts14 Jun 2013Partly Allowed
Ramchandra Khunte Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 3 BLJ 162 : (2013) 4 CGLJ 105 : (2013) CriLJ 3696
Evidence Act, 1872 — Section 34, 35Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(1), 506
High Courts13 Jun 2013Allowed
Radheshyam @ Motiram and Others Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2013) 3 BLJ 402 : (2013) 4 CGLJ 124
High Courts12 Jun 2013
Yogendra Kumar Sinha Vs State of C.G.
Chhattisgarh High Court · (2013) 4 CGLJ 265
High Courts12 Jun 2013Dismissed
Tarkeshwar Vs State of C.G.
Chhattisgarh High Court · (2013) 3 CGLJ 513
High Courts12 Jun 2013Allowed
Debara Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 3 BLJ 136 : (2013) 4 CGLJ 78 : (2013) CriLJ 3752
Penal Code, 1860 (IPC) — Section 376(1)
High Courts12 Jun 2013
M/s. Clearwater Capital Partners Singapore Fund-III Pvt. Ltd. Vs M/s. Ind Synergy Ltd. and Another
Chhattisgarh High Court · (2013) 4 CGLJ 483
High Courts11 Jun 2013Allowed
Faheem and Tuntun Vs State of M.P. (Now State of Chhattisgarh)
Chhattisgarh High Court · (2013) 2 BLJ 423 : (2013) 3 CGLJ 515 : (2013) CriLJ 3807
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts11 Jun 2013Allowed
Kishor @ Kishan Vs State of C.G.
Chhattisgarh High Court · (2013) 4 CGLJ 83
High Courts11 Jun 2013
Sukwara Bai and Another Vs State of C.G.
Chhattisgarh High Court · (2013) 4 CGLJ 323
High Courts11 Jun 2013Dismissed
Lokeshwar Prasad Chandrakar Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2013) 3 BLJ 112 : (2013) 4 CGLJ 149
High Courts11 Jun 2013Dismissed
Loknath Vs State of C.G.
Chhattisgarh High Court · (2013) 2 BLJ 413 : (2013) 4 CGLJ 166
High Courts11 Jun 2013Allowed
Gita Ram @ Raj Kumar Vs State of C.G.
Chhattisgarh High Court · (2013) 4 CGLJ 505
High Courts11 Jun 2013
Chadan Das Bangali and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 4 CGLJ 97 : (2013) CriLJ 3755
Essential Commodities Act, 1955 — Section 3, 7
High Courts10 May 2013Dismissed
Gaya Prasad Telgam Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2013) 3 CGBCLJ 191 : (2013) 3 CGLJ 286 : (2014) 2 Crimes 24
High Courts10 May 2013
Mohd. Nawaj and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 3 BLJ 427 : (2013) 2 CG.L.R.W. 199 : (2013) 4 CGLJ 541 : (2013) CriLJ 4642
High Courts10 May 2013
Ramchander and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 2 CG.L.R.W. 26 : (2013) 3 CGBCLJ 171 : (2013) 3 CGLJ 334 : (2013) CriLJ 4902
Criminal Procedure Code, 1973 (CrPC) — Section 149, 161, 313, 437APenal Code, 1860 (IPC) — Section 141, 142, 147, 148, 149