High Courts12 Aug 2013Dismissed
Horilal Beersingh Yadav Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) CriLJ 271
COURT ARCHIVE
Chhattisgarh High Court judgments, 2013
456 judgments · page 9 of 23
High Courts12 Aug 2013Allowed
Atma Ram and Others Vs State of M.P.
Chhattisgarh High Court · (2013) 4 CGLJ 419
High Courts08 Aug 2013Dismissed
Smt. Lalita Bharti Vs State of C.G. and Others
Chhattisgarh High Court · (2013) 4 CGLJ 325
High Courts08 Aug 2013
Office Reference Vs Dhal Singh Dewangan Dhal Singh Dewangan Vs State of C.G.
Chhattisgarh High Court · (2013) 4 CGLJ 433
High Courts08 Aug 2013
State of Chhattisgarh Vs Manoj Suryavanshi
Chhattisgarh High Court · (2014) 1 CGLJ 475 : (2014) CriLJ 345
High Courts08 Aug 2013
National Council for Teachers Education and Another Vs Shri Rawatpura Sarkar Sansthan Shri Rawatpura Sarkar Sansthan Vs National Council for Teachers Education and Another
Chhattisgarh High Court · AIR 2013 Chh 167
Chhattisgarh High Court (Appeal to Division Bench) Act, 2006 — Section 2Constitution of India, 1950 — Article 226, 227
High Courts08 Aug 2013Allowed
Mohammad Farukh Vs Indian Oil Corporation Limited and Another
Chhattisgarh High Court · (2013) 08 CHH CK 0015
High Courts07 Aug 2013Dismissed
XXXX Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2013) 3 BLJ 261
Chhattisgarh Police Act, 2007 — Section 32(1)Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156, 156(1), 156(3), 173
High Courts06 Aug 2013Allowed
Atul Patne Vs State of C.G.
Chhattisgarh High Court · (2013) 4 CGLJ 111
High Courts05 Aug 2013Dismissed
Dhamtaria @ Laxman Vs State of C.G. and Others
Chhattisgarh High Court · (2013) 4 CGLJ 424
High Courts05 Aug 2013Disposed Off
Nand Kishor Surjan and Another Vs State of Madhya Pradesh and Others Damodar Das Mundara and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2013) 4 CGLJ 293
Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 18
High Courts02 Aug 2013Dismissed
Rishabh Agencies Vs State of Chhattisgarh, Director of Fisheries and Assistant Director
Chhattisgarh High Court · AIR 2013 Chh 148 : (2014) 1 BC 268 : (2013) 4 CGLJ 252
High Courts02 Aug 2013Dismissed
Commissioner of Income Tax Vs M/s. Godawari Power and Ispat Ltd.
Chhattisgarh High Court · (2013) 08 CHH CK 0018
Income Tax Act, 1961 — Section 142(1), 143(2), 153A, 260A, 80IA
High Courts01 Aug 2013Allowed
Dr. Nalini Madhariya Vs State of Chhattisgarh and Another Dr. Prajwal Soni Vs State of Chhattisgarh and Others
Chhattisgarh High Court · AIR 2013 Chh 185 : (2013) 3 BLJ 202 : (2014) 1 CGLJ 161
Indian Medical Council Act, 1956 — Section 21Madhya Pradesh Ayurvigyan Parishad Adhiniyam, 1987 — Section 15, 16, 16(2), 18, 29(1)
High Courts01 Aug 2013Partly Allowed
Rajendra Gupta and Others Vs The State of Chhattisgarh
Chhattisgarh High Court · (2013) 4 CGLJ 335
Criminal Procedure Code, 1973 (CrPC) — Section 157(1), 161, 437AEvidence Act, 1872 — Section 105, 141Penal Code, 1860 (IPC) — Section 102, 105, 147, 148, 149
High Courts31 Jul 2013Allowed
Madhya Pradesh Housing Board Vs Braj Bihari Agarwal
Chhattisgarh High Court · AIR 2013 Chh 181 : (2013) 4 CGLJ 188
High Courts31 Jul 2013Dismissed
Susen Kumar Ray Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 3 BLJ 192 : (2013) 4 CGLJ 361 : (2013) CriLJ 4742
Constitution of India, 1950 — Article 12, 132, 133, 134, 226Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7APenal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts25 Jul 2013Dismissed
Nanhi Babu Vs Smt. Premlata
Chhattisgarh High Court · (2013) 4 CGLJ 118 : (2013) 5 MPHT 15
Hindu Marriage Act, 1955 — Section 13, 13(1A), 13(1A)(ii), 23, 9
High Courts25 Jul 2013Allowed
College of Agriculture Vs State of Chhattisgarh and Another Rani Durgawati College of Horticulture Vs Indira Gandhi Krishi Vishwavidyalaya and Others
Chhattisgarh High Court · (2013) 3 BLJ 180
High Courts24 Jul 2013
Smt. Shankuntla Jaiswal Vs State of Chhattisgarh, To the Collector and District Excise Officer
Chhattisgarh High Court · (2013) 3 BLJ 439 : (2013) 4 CGLJ 130
Chhattisgarh Excise Act, 1915 — Section 31, 31(1), 31(3), 32, 32(3)