High Courts12 Sept 2013
Raipur Bright Steel and Wire Weld Industries Ltd. Vs Union of India
Chhattisgarh High Court · (2014) 305 ELT 369
COURT ARCHIVE
Chhattisgarh High Court judgments, 2013
456 judgments · page 7 of 23
High Courts12 Sept 2013Allowed
Heera Singh Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 305
High Courts11 Sept 2013Dismissed
Raisingh and Others Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 90
High Courts10 Sept 2013Dismissed
Sunil Sinha Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 536
High Courts09 Sept 2013Dismissed
Bablu @ Jaiswal Paikra Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 408
High Courts09 Sept 2013Disposed Off
Santosh Kumar Vishvakarma Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) 1 CGLJ 193 : (2013) 5 MPHT 37
High Courts09 Sept 2013Dismissed
Toran JalChhatri Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 340
High Courts05 Sept 2013Partly Allowed
Dhanraj and Others Vs State of C.G.
Chhattisgarh High Court · (2013) 4 CGLJ 595
High Courts03 Sept 2013Allowed
Rajendra and Others Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 455
High Courts02 Sept 2013Dismissed
Kishore Kumar Vs The State of Chhattisgarh
Chhattisgarh High Court · (2014) 1 CGLJ 388
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 299, 302, 84
High Courts02 Sept 2013Dismissed
Babulal Vs State of C.G.
Chhattisgarh High Court · (2013) 4 CGLJ 578
High Courts30 Aug 2013Allowed
Chitrarekha Vs Sitaram and Others
Chhattisgarh High Court · (2014) 1 CGLJ 465 : (2013) 5 MPHT 66
High Courts30 Aug 2013Allowed
Girdhari Prasad @ Gopal Vs State of C.G.
Chhattisgarh High Court · (2013) 4 CGLJ 628
High Courts30 Aug 2013Partly Allowed
Sunderlal Vs State of Madhya Pradesh
Chhattisgarh High Court · (2014) 1 CGLJ 37
Evidence Act, 1872 — Section 114, 114(a)Penal Code, 1860 (IPC) — Section 411
High Courts30 Aug 2013
Kuntibai Vs Umashankar Kuswaha and Others
Chhattisgarh High Court · AIR 2013 Chh 187 : (2013) 3 BLJ 444 : (2014) 1 CGLJ 446
High Courts30 Aug 2013Dismissed
Central Bank of India Vs Lalit Agarwal and Another
Chhattisgarh High Court · (2013) 4 CGLJ 590
High Courts30 Aug 2013Dismissed
Arjun and Another Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 67
High Courts29 Aug 2013Dismissed
Samaru Miri Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CGLJ 504