High Courts22 Jan 2008Dismissed
Kamta Prasad and Another Vs State of Chhattisgarh and Others
Chhattisgarh High Court · AIR 2008 Chh 47 : (2008) 2 MPJR 33
Constitution of India, 1950 — Article 226, 341, 342, 366
COURT ARCHIVE
Chhattisgarh High Court judgments, 2008
295 judgments · page 15 of 15
High Courts22 Jan 2008
Jaspal Bagh Yadav Vs Hindustan Petroleum Corporation Limited and Others
Chhattisgarh High Court · (2008) 3 MPHT 15 : (2008) 2 MPJR 36
Arbitration and Conciliation Act, 1996 — Section 8
High Courts21 Jan 2008Dismissed
D.P. Saraf Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2008) 3 MPHT 61 : (2008) 2 MPJR 38
Constitution of India, 1950 — Article 226
High Courts17 Jan 2008Dismissed
Biharilal Pradhan Vs Kalyani
Chhattisgarh High Court · (2008) 1 CGLJ 485 : (2008) 1 MPHT 109
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts16 Jan 2008Allowed
Amit Kumar Gupta Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 1 MPJR 66
Penal Code, 1860 (IPC) — Section 306, 376
High Courts16 Jan 2008Allowed
Shashibhusan (dead) through L.Rs. Vs District Co-operative Land Development Bank Ltd. and Others
Chhattisgarh High Court · AIR 2008 Chh 46 : (2008) 1 CGLJ 512 : (2008) 2 MPHT 22
Madhya Pradesh Shahkari Bhoomi Vikas Bank Adhiniyam, 1966 — Section 18(2), 21
High Courts15 Jan 2008Allowed
Firdaus Bano Vs Mohammad Ashraf
Chhattisgarh High Court · (2008) 2 MPHT 111
Constitution of India, 1950 — Article 15, 38, 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 128, 313, 397, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 5
High Courts14 Jan 2008
Surit Ram and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2008) 4 MPJR 72
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts14 Jan 2008
Surit Ram and Another Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2008) 4 MPJR 53
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts10 Jan 2008
Kumari Bai Yadav and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2008) 4 MPJR 75
Penal Code, 1860 (IPC) — Section 148, 302, 323, 325, 34
High Courts08 Jan 2008
Sukhdev Malakar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 2 MPHT 20
High Courts08 Jan 2008
Basant Kumar Vs State of Chhattisgarh
Chhattisgarh High Court · (2008) 1 CGLJ 524 : (2008) CriLJ 1704 : (2008) 2 MPHT 41
Penal Code, 1860 (IPC) — Section 120B, 419Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts07 Jan 2008Dismissed
Kailash Thakur Vs State of Chhattisgarh
Chhattisgarh High Court · (2008) 1 CGLJ 537 : (2008) CriLJ 1668
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts02 Jan 2008Allowed
Smt. Vijay Laxmi Sharma and Others Vs Raipur Municipal Corporation and Others
Chhattisgarh High Court · (2008) 2 MPJR 133
Constitution of India, 1950 — Article 14, 226Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 56
High Courts02 Jan 2008
Kamdev Verma Vs The State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 118 FLR 43 : (2008) 2 MPHT 45