High Courts07 Feb 2008Dismissed
Ashok Kumar Vs Sant Singh
Chhattisgarh High Court · AIR 2008 Chh 44
Civil Procedure Code, 1908 (CPC) — Section 102Provincial Small Cause Courts Act, 1887 — Section 15
COURT ARCHIVE
Chhattisgarh High Court judgments, 2008
295 judgments · page 14 of 15
High Courts07 Feb 2008Dismissed
Surendra Singh Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 2 MPHT 5 : (2008) 2 MPJR 24
High Courts07 Feb 2008
Gulabchand Soni Vs Bankelal Soni
Chhattisgarh High Court · (2008) 2 MPHT 10
Limitation Act, 1963 — Section 5
High Courts07 Feb 2008Dismissed
Ashok Kumar Mishra Vs State of Chhattisgarh
Chhattisgarh High Court · (2008) 4 MPJR 4
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120(B), 201, 302
High Courts07 Feb 2008
Gulabchand Vs Bankelal Soni
Chhattisgarh High Court · (2008) 2 MPJR 109
Limitation Act, 1963 — Section 5
High Courts06 Feb 2008Dismissed
Mansoor Ali alias Munshi Vs Leelavanti alias Leelabai and Anil Gandhi
Chhattisgarh High Court · (2008) 2 MPHT 15
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)(e)
High Courts05 Feb 2008Allowed
Santosh Vs State of Chhattisgarh
Chhattisgarh High Court · (2008) 4 MPJR 97
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 302, 304B, 34
High Courts05 Feb 2008Dismissed
Smt. Najmun Bai and Others Vs Sanjay Dewangan and Others
Chhattisgarh High Court · (2008) 3 MPJR 29
Motor Vehicles Act, 1988 — Section 166, 173
High Courts05 Feb 2008Dismissed
Shri Sharad Chand Malu (Jain) Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 2 MPJR 95
Constitution of India, 1950 — Article 226
High Courts05 Feb 2008Dismissed
Sharad Chand Malu (Jain) Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 3 MPHT 118
Constitution of India, 1950 — Article 226
High Courts04 Feb 2008Allowed
Shyam Sunder Agrawal Vs Jawahar Prasad and Others
Chhattisgarh High Court · (2008) 118 FLR 475
Workmens Compensation Act, 1923 — Section 25, 4(1)(b), 4A(3)
High Courts31 Jan 2008
Baijnath Mandal and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 3 MPHT 56
High Courts31 Jan 2008Allowed
Parag Bai (Smt.) Vs Teekam Singh and Another
Chhattisgarh High Court · (2008) 01 CHH CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 146Evidence Act, 1872 — Section 145
High Courts31 Jan 2008Dismissed
G.S. Makkad Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 3 MPHT 47
High Courts30 Jan 2008Allowed
U.K. Kulmitra Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 3 MPHT 20
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 13, 7
High Courts29 Jan 2008Allowed
Dashrath and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2008) 01 CHH CK 0012
Penal Code, 1860 (IPC) — Section 148, 149, 302, 341
High Courts29 Jan 2008
Shyamlal and Others Vs The Collector and Another
Chhattisgarh High Court · (2008) 3 MPHT 117
High Courts25 Jan 2008Allowed
The New India Assurance Company Limited Vs Smt. Meena Jasuja, Anil Jasuja, Basant Kumar Sahu and Sachdev New P.T. College
Chhattisgarh High Court · (2009) ACJ 1323 : AIR 2008 Chh 45 : (2008) 2 MPHT 39
Motor Vehicles Act, 1988 — Section 10, 2, 3, 75
High Courts25 Jan 2008Allowed
The New India Assurance Company Ltd. Vs Smt. Meena Jasuja and Others
Chhattisgarh High Court · (2008) 3 MPJR 4
Motor Vehicles Act, 1988 — Section 10, 2, 3, 75
High Courts24 Jan 2008
Bisilal Verma Vs Gonda Bai
Chhattisgarh High Court · (2009) 1 MPJR 11
Criminal Procedure Code, 1973 (CrPC) — Section 125