High Courts19 Feb 2008
United India Insurance Co. Ltd. Vs Bodali Bai and Others
Chhattisgarh High Court · (2009) ACJ 2213 : (2008) 3 MPJR 81
Motor Vehicles Act, 1988 — Section 147(1)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2008
295 judgments · page 13 of 15
High Courts19 Feb 2008Allowed
Smt. Gulabkali and Others Vs Registered Owner Hansraj Bhai Patel and Others
Chhattisgarh High Court · (2008) 2 MPJR 19
Motor Vehicles Act, 1988 — Section 166, 173
High Courts19 Feb 2008Dismissed
State of Chhattisgarh Vs Nankiram Dewangan and Others
Chhattisgarh High Court · (2008) CriLJ 2488 : (2008) 3 MPHT 84
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 294, 447, 506
High Courts18 Feb 2008Allowed
Smt. Savitri Goswami Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 2 MPJR 97
Penal Code, 1860 (IPC) — Section 302, 303, 304B, 305, 306
High Courts18 Feb 2008Dismissed
M/s. Balaji Travels Vs State Transport Appellate Tribunal and Another
Chhattisgarh High Court · (2008) 2 MPJR 78
Motor Vehicles Act, 1988 — Section 69, 70, 71, 72(2)(xxii)
High Courts18 Feb 2008Allowed
Ashok Kumar Bhosley Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 3 MPHT 88 : (2008) 2 MPJR 52
Constitution of India, 1950 — Article 166, 226
High Courts18 Feb 2008Dismissed
National Insurance Company Ltd. Vs Smt. Neetu and Others
Chhattisgarh High Court · (2008) 2 MPHT 36 : (2008) 2 MPJR 28
Motor Vehicles Act, 1988 — Section 149, 170, 173
High Courts15 Feb 2008
Radhelal and Others Vs Padumlal and Others
Chhattisgarh High Court · (2008) 3 MPHT 65
Constitution of India, 1950 — Article 227
High Courts15 Feb 2008
Abhay Transport (M/s.) Vs M.P. State Mining Corporation Ltd.
Chhattisgarh High Court · (2008) 02 CHH CK 0027
Arbitration and Conciliation Act, 1996 — Section 11, 7
High Courts14 Feb 2008Allowed
Rajani Bhusan Mishra Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 2 MPJR 92
High Courts14 Feb 2008
Lokmanya Sahakari Griha Nirman Sanstha Vs Smt. Kavita Devani and Another
Chhattisgarh High Court · (2008) 2 MPJR 99
Civil Procedure Code, 1908 (CPC) — Section 151Court Fees Act, 1870 — Section 35
High Courts14 Feb 2008
Prabhawati Devi and Others Vs Dilip Kumar and Others
Chhattisgarh High Court · (2009) ACJ 1288 : (2008) 2 MPHT 1
Motor Vehicles Act, 1988 — Section 166, 173
High Courts14 Feb 2008Allowed
Rajani Bhushan Mishra Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 2 MPHT 69
High Courts13 Feb 2008Allowed
Dr. Om Prakash Sharma Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 2 MPJR 89
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts13 Feb 2008Allowed
M/s. Bharat Petroleum Corporation Ltd. Vs Khatanand @ K. Anand Saraf and Others
Chhattisgarh High Court · (2008) 2 MPJR 4
Civil Procedure Code, 1908 (CPC) — Section 148, 149, 151
High Courts13 Feb 2008Allowed
Dr. Omprakash Sharma Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 2 MPHT 66
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts13 Feb 2008Dismissed
Durga Prasad and Another Vs Dinesh Kumar and Others
Chhattisgarh High Court · (2008) 02 CHH CK 0004
Motor Vehicles Act, 1988 — Section 166, 173
High Courts11 Feb 2008
Indu Sahu and Others Vs Bhagwan Prasad Sharma and Others
Chhattisgarh High Court · (2009) 3 MPJR 13
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts11 Feb 2008Allowed
Shiv Kumar Banerjee and Others Vs Mohd. Ajad and Others
Chhattisgarh High Court · (2008) 2 MPJR 1
Motor Vehicles Act, 1988 — Section 166, 173
High Courts08 Feb 2008Dismissed
Hardev Singh Bhogal Vs Smt. Dilraj Kaur
Chhattisgarh High Court · (2010) 1 MPJR 56
Criminal Procedure Code, 1973 (CrPC) — Section 125