High Courts19 Mar 2008Dismissed
Satyendra Singh Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 118 FLR 977 : (2009) 2 MPHT 37
COURT ARCHIVE
Chhattisgarh High Court judgments, 2008
295 judgments · page 11 of 15
High Courts17 Mar 2008Allowed
Nawish Kesharwani Vs Guru Ghasidas Vishwavidyalaya, Bilaspur and Others
Chhattisgarh High Court · (2008) 2 MPJR 118
Constitution of India, 1950 — Article 14, 16, 21, 226, 227
High Courts17 Mar 2008Allowed
Poonam Kochar and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 1 MPJR 12
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 41(2), 42, 42(1)
High Courts14 Mar 2008Allowed
Abhishek Kumar Dani Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 2 MPHT 80
High Courts14 Mar 2008Dismissed
Bhuwan Lal Vs Rukmani Bai and Others
Chhattisgarh High Court · (2008) 2 MPJR 113
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 4Madhya Pradesh Land Revenue Code, 1959 — Section 165, 165(6), 170A, 170B, 50
High Courts14 Mar 2008Dismissed
Bhuwanlal Vs Rukmani Bai and Others
Chhattisgarh High Court · (2009) 1 MPJR 15
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 4Land Revenue (Amendment) Act, 1980 — Section 170A
High Courts13 Mar 2008
Premlata and Others Vs Rasul Khan and Others
Chhattisgarh High Court · (2008) 3 MPHT 50
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts10 Mar 2008
United India Insurance Company Ltd. Vs Chouvaram and Others
Chhattisgarh High Court · (2009) 1 MPJR 1
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304(A), 337, 338
High Courts07 Mar 2008Dismissed
Maya Tiwari (Smt.) Vs Ajay @ Baba Shukla
Chhattisgarh High Court · (2008) 4 MPJR 77
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 13(1)(a), 13(1)(ia)
High Courts07 Mar 2008Dismissed
Daya Ram Vs State of Chhattisgarh
Chhattisgarh High Court · (2008) CriLJ 2091
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 201, 300, 302, 304
High Courts05 Mar 2008Allowed
Ku. Noorjahan Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 2 MPHT 84
Constitution of India, 1950 — Article 14
High Courts04 Mar 2008Allowed
Bharti Sonkar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 4 MPJR 87
Madhya Pradesh Municipalities Act, 1961 — Section 41(A), 41(A)(2), 51, 83
High Courts04 Mar 2008Dismissed
Sitaram Gedekar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 1 MPHT 48 : (2009) 1 MPJR 47
Constitution of India, 1950 — Article 226
High Courts03 Mar 2008
S. Taj Ali (Dr.) Vs Shabana Ali and Another
Chhattisgarh High Court · (2008) 2 DMC 768
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 4
High Courts03 Mar 2008Dismissed
Dharam Singh Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 1 MPJR 71
Constitution of India, 1950 — Article 226
High Courts03 Mar 2008
Ratanlal Vs Mehatarin Bai and Others
Chhattisgarh High Court · (2008) 03 CHH CK 0020
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 227
High Courts03 Mar 2008Dismissed
Chakradhar Chandrakar and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 118 FLR 972 : (2008) 2 MPHT 92 : (2008) 3 MPJR 100
Constitution of India, 1950 — Article 14, 16, 309
High Courts03 Mar 2008Dismissed
Renu Girdhar (Smt.) Vs Steel Authority of India Ltd. and Others
Chhattisgarh High Court · (2008) 4 MPJR 92
High Courts29 Feb 2008
Bablu Sheikh and Another Vs Sita Ram Marar and Others
Chhattisgarh High Court · (2008) 02 CHH CK 0026
High Courts29 Feb 2008Allowed
Sunil Jindal Vs Bhimsen Toppo and Another
Chhattisgarh High Court · (2008) 118 FLR 482
Workmens Compensation Act, 1923 — Section 25, 4, 4(1)(c)(ii)