High Courts29 Apr 2008Allowed
Satyendra Dwivedi Vs Smt. Hemlata Dwivedi and Others
Chhattisgarh High Court · AIR 2009 Chh 3
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4Depositories Act, 1996 — Section 10, 2
COURT ARCHIVE
Chhattisgarh High Court judgments, 2008
295 judgments · page 9 of 15
High Courts29 Apr 2008
Abdul Sattar Kasambhai (Died) and Others Vs Smt. Kalawati Devi (Died) through and L. Rs.
Chhattisgarh High Court · (2008) 04 CHH CK 0019
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23D, 23E, 23J
High Courts28 Apr 2008Allowed
Smt. Shashikala Pandey Vs Ramesh Prasad Pandey
Chhattisgarh High Court · AIR 2009 Chh 1 : (2008) 4 MPHT 12
Hindu Marriage Act, 1955 — Section 13, 24
High Courts28 Apr 2008Allowed
Bhuri Bai Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2008) 4 MPJR 112
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 34, 498A
High Courts28 Apr 2008Dismissed
Agarbati Bai (Smt.) Vs Joint Director Medical and Health Services
Chhattisgarh High Court · (2008) 4 MPJR 40
Constitution of India, 1950 — Article 226, 227
High Courts28 Apr 2008
Baijnath Bande Vs State of M.P. (Now) Chhattisgarh and Another
Chhattisgarh High Court · (2008) 04 CHH CK 0013
Land Revenue Code — Section 256
High Courts24 Apr 2008
Smt. Ram Bai Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 04 CHH CK 0020
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 91Constitution of India, 1950 — Article 14, 16, 21
High Courts24 Apr 2008Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Madhu Gupta and Others
Chhattisgarh High Court · (2008) 5 MPHT 1
Motor Vehicles Act, 1988 — Section 149, 170, 173
High Courts23 Apr 2008Allowed
State of M.P. Vs Bhairav Prasad Mishra
Chhattisgarh High Court · (2008) 4 MPJR 31
Constitution of India, 1950 — Article 14, 16, 309, 311Industrial Disputes Act, 1947 — Section 25B, 25B(2), 25F
High Courts23 Apr 2008Dismissed
Mahesh Soni Vs Premji Rao and Another
Chhattisgarh High Court · (2008) 4 MPJR 15
Chhattigarh Municipal Corporation Act, 1956 — Section 149, 149(1), 153(2)
High Courts23 Apr 2008Allowed
Ram Bhajan Agrawal Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 4 MPJR 27
High Courts23 Apr 2008Allowed
The State of M.P. Vs Bhairav Prasad Mishra
Chhattisgarh High Court · (2009) 1 MPHT 73
Constitution of India, 1950 — Article 14, 16, 309, 311Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts15 Apr 2008Allowed
Surendra Singh and Another Vs Mangluram Dewangan and Another
Chhattisgarh High Court · (2009) 4 MPHT 71 : (2009) 1 MPJR 57
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5, 2, 2(2)Succession Act, 1925 — Section 144, 63
High Courts11 Apr 2008Allowed
Ajit Patel Vs State of C.G.
Chhattisgarh High Court · (2009) 2 CGLJ 443
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts09 Apr 2008
South Eastern Coalfields Ltd. and Another Vs Assistant Commissioner of Commercial Tax and Others
Chhattisgarh High Court · (2009) 24 VST 348
Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 3(1)
High Courts09 Apr 2008Allowed
Kanjeera Parveen Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 04 CHH CK 0004
High Courts08 Apr 2008Dismissed
Laxman Rao Meshram Vs Meena Bai and Others
Chhattisgarh High Court · (2009) 2 MPHT 104 : (2009) 1 MPJR 6
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e)
High Courts07 Apr 2008Dismissed
Bharat Aluminium Company Ltd. Vs Dashrath Singh
Chhattisgarh High Court · (2009) 1 MPHT 43 : (2008) 4 MPJR 36
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts07 Apr 2008Dismissed
Smt. Archana Agrawal Vs Chairman-cum-Managing Director, National Mineral Development Corporation Limited, Director (Prodn), National Mineral Development Corporation Limited, Senior Manager and Vice Principal
Chhattisgarh High Court · (2009) 1 LLJ 456
Industrial Disputes Act, 1947 — Section 2
High Courts04 Apr 2008Dismissed
Nagendra Singh Parihar Vs The State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 04 CHH CK 0003
Constitution of India, 1950 — Article 14