High Courts23 Jul 2008
St. Vincent Palloti College and Nirmal Vice Provice of Jagdalpur and Another Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2008) 4 MPHT 89 : (2010) 1 MPJR 114
Constitution of India, 1950 — Article 29, 30
COURT ARCHIVE
Chhattisgarh High Court judgments, 2008
295 judgments · page 7 of 15
High Courts22 Jul 2008
Janki Bai (Smt.) and Others Vs Paras Ram Sanu and Others
Chhattisgarh High Court · (2009) 2 MPJR 12
Motor Vehicles Act, 1988 — Section 163A
High Courts21 Jul 2008
Tukesh Kumar Sahu Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 1 MPJR 97
Constitution of India, 1950 — Article 14, 4
High Courts21 Jul 2008
Gupteshwar Prasad Sinha Vs State of M.P. and Another
Chhattisgarh High Court · (2010) 1 MPJR 126
Constitution of India, 1950 — Article 227, 311(2)Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 14(11)
High Courts17 Jul 2008
Mahettar Sahu Vs Deputy General Manager, S.E.C.L. and Others
Chhattisgarh High Court · (2010) 1 MPJR 131
High Courts17 Jul 2008Dismissed
Chameli Bai (Smt.) and Others Vs Ujagar Singh
Chhattisgarh High Court · (2008) 4 MPJR 54
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Specific Relief Act, 1963 — Section 34
High Courts14 Jul 2008Allowed
Smt. Pushpa Bai and Others Vs Aasbati Laleshwar Naag and Another
Chhattisgarh High Court · AIR 2008 Chh 53
Hindu Succession Act, 1956 — Section 10, 8
High Courts12 Jul 2008
Annamma Philip (Smt.) and Others Vs Pusau Ram Sahu and Others
Chhattisgarh High Court · (2009) 1 MPJR 120
Motor Vehicles Act, 1988 — Section 166, 173
High Courts11 Jul 2008Allowed
Alka Shukla Vs Lakhan Lal Sahu and Others
Chhattisgarh High Court · (2009) ACJ 1986
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 2, 151Motor Vehicles Act, 1988 — Section 166
High Courts09 Jul 2008Allowed
Royal Sundaram Alliance Insurance Company Ltd. Vs Eshwar and Others
Chhattisgarh High Court · (2009) ACJ 1828 : (2008) 5 MPHT 45
Motor Vehicles Act, 1988 — Section 147, 2
High Courts01 Jul 2008Allowed
Seela Devi (Smt.) and Others Vs Jayant Rai and Others
Chhattisgarh High Court · (2008) 4 MPJR 50
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts30 Jun 2008
State of Chhattisgarh and Others Vs Smt. Kalawati Lama
Chhattisgarh High Court · (2008) 4 MPHT 1 : (2008) 4 MPJR 12
High Courts30 Jun 2008Allowed
Kaushliya Bai (Smt.) Vs Vijay Kumar and Others
Chhattisgarh High Court · (2008) 4 MPJR 10
Motor Vehicles Act, 1988 — Section 166
High Courts27 Jun 2008Dismissed
Bharat Kumar Prasad and Others Vs The State of Chhattisgarh and Another
Chhattisgarh High Court · (2008) 5 MPHT 75
Constitution of India, 1950 — Article 12, 14, 226
High Courts26 Jun 2008Dismissed
Smt. Santoshi Vs Additional Collector and Others
Chhattisgarh High Court · (2008) 4 MPHT 20 : (2009) 2 MPJR 15
Constitution of India, 1950 — Article 226
High Courts26 Jun 2008Allowed
Ramkeshra alias Rameshwar Yadav and etc. Vs State of Chhattisgarh
Chhattisgarh High Court · (2008) CriLJ 3669
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 313Penal Code, 1860 (IPC) — Section 147, 149, 161, 302
High Courts25 Jun 2008Allowed
Panni Bai Kannoje Vs State of Chhattisgarh
Chhattisgarh High Court · (2008) 4 MPJR 74
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Jun 2008Dismissed
Shariq Ahmad Vs Sundar Lal
Chhattisgarh High Court · (2008) 4 MPHT 5 : (2008) 4 MPJR 6
Constitution of India, 1950 — Article 20, 227Evidence Act, 1872 — Section 112
High Courts24 Jun 2008Dismissed
Gajanan Wadnerkar Vs South Eastern Coalfields Ltd. and Others
Chhattisgarh High Court · (2008) 4 MPJR 9
Constitution of India, 1950 — Article 226(2)
High Courts23 Jun 2008
Akhtar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 2 MPJR 20